High Courts12 Jun 1928
Pulin Behary Saha Vs Mathura Natha Saha Biswas and Others
Calcutta High Court · AIR 1928 Cal 863 : 110 Ind. Cas. 817
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 59,081 of 61,517
High Courts12 Jun 1928
In Re: Demand Drafts of The Imperial Bank of India
Calcutta High Court · (1928) 06 CAL CK 0004
High Courts12 Jun 1928
Gobindjee Madhwajee and Co. Ltd. Vs C.J. Smith and Another
Patna High Court · AIR 1928 Patna 568
Negotiable Instruments Act, 1881 (NI) — Section 78
High Courts12 Jun 1928
Ram Khelawan Ugam Lal Vs Commissioner of Income Tax
Patna High Court · AIR 1928 Patna 529
Income Tax Act, 1922 — Section 22(2), 22(4)
Privy Council12 Jun 1928
W.C. Macdonald, Registered Vs Fred Latimer and others
Privy Council · (1929) AIR(PC) 15
Privy Council12 Jun 1928
Rajah Bejoy Singh Dudhoria Vs Surendra Narayan Singh and others
Privy Council · (1928) AIR(PC) 234
High Courts12 Jun 1928Dismissed
Irfan Ali and Others Vs Bhagwant Kishore and Others
Allahabad High Court · AIR 1929 All 180
Waqf Act, 1954 — Section 3
High Courts12 Jun 1928Dismissed
Jagat Narain and Another Vs Mathura Das and Others
Allahabad High Court · (1928) 06 AHC CK 0013
High Courts11 Jun 1928
Sudhir Chandra Das Vs Raseswari Chaudhurani
Calcutta High Court · AIR 1929 Cal 117
High Courts11 Jun 1928
Asutosh Bhuiyan and Others Vs Radhika Lal Goswami
Calcutta High Court · AIR 1929 Cal 481
Bengal Tenancy Act, 1885 — Section 111BLimitation Act, 1963 — Article 120
High Courts11 Jun 1928Dismissed
In Re: Madhavdas Jethabhai
Bombay High Court · AIR 1928 Bom 434 : (1928) 30 BOMLR 1114 : 113 Ind. Cas. 619
Income Tax Act, 1961 — Section 66(3)Specific Relief Act, 1877 — Section 45
High Courts11 Jun 1928Disposed Of
Ram Singha and Another Vs Shankar Dayal and Another
Allahabad High Court · (1928) 06 AHC CK 0011
High Courts08 Jun 1928
Sm. Tilottama Dasi Vs Madhu Sudan Giri
Calcutta High Court · AIR 1928 Cal 713a : 117 Ind. Cas. 703
Limitation Act, 1963 — Article 143
High Courts08 Jun 1928Dismissed
Gendal Raju Vs Maganlal Chhaganlal Desai
Bombay High Court · AIR 1928 Bom 120 : (1928) 30 BOMLR 1111 : 113 Ind. Cas. 618
Contract Act, 1872 — Section 38
High Courts08 Jun 1928
Mt. Jugesri Kuer Vs Aftab Chand
Patna High Court · AIR 1928 Patna 582
Transfer of Property Act, 1882 — Section 83
High Courts08 Jun 1928
Nand Ram Chotay Lal Vs Mahadeo Lal
Patna High Court · AIR 1928 Patna 640
Civil Procedure Code, 1908 (CPC) — Section 22, 23
High Courts07 Jun 1928
Rasik Chandra Chakravarti Vs Jagabandhu Chakravarti and Others
Calcutta High Court · AIR 1929 Cal 392 : 113 Ind. Cas. 904
Transfer of Property Act, 1882 — Section 73