High Courts18 Jun 1928
Asutosh Ghose and Ans. Vs Sashi Moman Roy and Others
Calcutta High Court · 115 Ind. Cas. 354
Limitation Act, 1963 — Section 7
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 59,080 of 61,517
High Courts18 Jun 1928
Emperor Vs Mahadu Raghavji Thakkar
Bombay High Court · (1928) 30 BOMLR 1086
Criminal Procedure Code, 1898 (CrPC) — Section 342, 842
High Courts18 Jun 1928
Ram Das Singh Vs Beni Deo
Patna High Court · 116 Ind. Cas. 41
Chota Nagpur Tenancy Act, 1808 — Section 47Santhal Parganas Settlement Regulations, 1872 — Section 27
High Courts15 Jun 1928
Ambica Charan Nandy Vs Kalipada Bhattacharjya and Others
Calcutta High Court · 110 Ind. Cas. 747
High Courts15 Jun 1928
Gobinda Ram Agarwala Vs Dulu Pada Dutta and Others
Calcutta High Court · AIR 1928 Cal 753
Court Fees Act, 1870 — Section 7
High Courts15 Jun 1928
Jharu Mondal and Others Vs Mahatabuddin Mondal and Others
Calcutta High Court · AIR 1928 Cal 713 : 113 Ind. Cas. 561
High Courts15 Jun 1928
Ram Das Singh Vs Tanak Singh and Others
Patna High Court · AIR 1928 Patna 557
Civil Procedure Code, 1908 (CPC) — Section 11Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts15 Jun 1928
Doma Bhagat and Others Vs Raja Ram Singh and Others
Patna High Court · AIR 1929 Patna 22 : 115 Ind. Cas. 225
Land Registration Act, 1876 — Section 70, 72, 74
High Courts15 Jun 1928
Ram Das Singh Vs Tanak Singh and Others and Gorakh Singh and Others
Patna High Court · 111 Ind. Cas. 51
Civil Procedure Code, 1908 (CPC) — Section 11Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts14 Jun 1928
Muhammad Sayed Khan and Another Vs Abdul Gafoor and Others
Patna High Court · 115 Ind. Cas. 680
High Courts14 Jun 1928
Lal Singh Vs Arrah Municipality
Patna High Court · AIR 1928 Patna 506
Bihar and Orissa Municipal Act, 1922 — Section 259, 259(1), 263(1)
Privy Council14 Jun 1928
Secretary of State Vs Valarpuram Kandadai Ramanujachariar and others
Privy Council · (1928) AIR(PC) 221
Privy Council14 Jun 1928
Karnani Industrial Bank, Ltd. Vs Satya Niranjan Shaw and another
Privy Council · (1928) AIR(PC) 227
High Courts14 Jun 1928Allowed
Alliance Bank of Simla Ltd. (in Liquidation) Vs Faiz-i-am High School Association and Others
Allahabad High Court · AIR 1928 All 458
High Courts13 Jun 1928
The Ahmedabad City Municipality Vs Vadilal Vakhatchand
Bombay High Court · AIR 1928 Bom 376 : (1928) 30 BOMLR 1084
Bombay City Municipalities Act, 1925 — Section 110
High Courts13 Jun 1928
Emperor Vs Vidyasagar Panda and Others
Patna High Court · AIR 1928 Patna 497
Criminal Procedure Code, 1898 (CrPC) — Section 307Penal Code, 1860 (IPC) — Section 149, 306
High Courts13 Jun 1928
Badri Nath Upadhyaya and Others Vs Naresh Mohan Thakur and Others
Patna High Court · AIR 1929 Patna 369 : 119 Ind. Cas. 903
High Courts13 Jun 1928
Brijbhukhan and Others Vs Tota Ram and Others
Allahabad High Court · (1928) 06 AHC CK 0005
High Courts12 Jun 1928
In Re: Stamp Act
Calcutta High Court · AIR 1928 Cal 566
Stamp Act, 1899 — Section 57