High Courts28 Jun 1928Dismissed
Jankibai Keshav Bandekar Vs Ramchandra Jairam Badale
Bombay High Court · AIR 1928 Bom 475 : (1928) 30 BOMLR 1148 : 113 Ind. Cas. 46
Dekkhan Agriculturists Relief Act, 1879 — Section 15D, 16
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 59,078 of 61,517
High Courts26 Jun 1928
Nazar Ali Vs Indra Kumar Sutar and Others
Calcutta High Court · AIR 1929 Cal 462 : 118 Ind. Cas. 895
Bengal Tenancy Act, 1885 — Section 49
High Courts26 Jun 1928Dismissed
Ram Swarup and Others Vs Bunyad Ali and Others
Allahabad High Court · AIR 1929 All 126
High Courts25 Jun 1928
Balmakund Lal and Others Vs Musammat Sohand Kueri and Others
Patna High Court · AIR 1929 Patna 164 : 119 Ind. Cas. 817
Specific Relief Act, 1963 — Section 41, 42
High Courts25 Jun 1928
Shafi Khan Vs Emperor
Patna High Court · AIR 1929 Patna 161
Penal Code, 1860 (IPC) — Section 147, 148, 302
High Courts25 Jun 1928
In Re: Vakil of Azamgarh
Allahabad High Court · AIR 1928 All 439 : (1929) ILR (All) 76
High Courts22 Jun 1928Dismissed
Pradip Singh Jamadar and Another Vs Chairman, Muktagacha, Municipality
Calcutta High Court · (1928) 06 CAL CK 0031
High Courts22 Jun 1928
Prodip Singh Jamadar and Another Vs Ramani Mohan Sen
Calcutta High Court · AIR 1928 Cal 591 : 114 Ind. Cas. 94
Bengal Municipal Act, 1932 — Section 85, 85(a)
High Courts22 Jun 1928
Bhudeb Chatterjee and Others Vs Asutosh Gangopadhya and Others
Calcutta High Court · AIR 1928 Cal 705
High Courts22 Jun 1928
Gopal Chandra Biswas and Others Vs Guru Charan Kirtania and Others
Calcutta High Court · AIR 1929 Cal 141 : 117 Ind. Cas. 701
Bengal Tenancy Act, 1885 — Section 105, 105(3), 105ACourt Fees Act, 1870 — Section 7(iv)C
High Courts22 Jun 1928
Shibnath Singh Ray Vs Saberuddin Ahmed
Calcutta High Court · AIR 1929 Cal 465
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 57
High Courts22 Jun 1928
Hemanta Kumari Devi Vs Prasanna Kumar Datta
Calcutta High Court · AIR 1930 Cal 32
Bengal Tenancy Act, 1885 — Section 105, 30
High Courts22 Jun 1928Dismissed
Tangeva Venkappa Vs Govindappa Ayappa
Bombay High Court · AIR 1928 Bom 495 : (1928) 30 BOMLR 1145
High Courts22 Jun 1928
Sheodatt Roy Vs Emperor
Patna High Court · AIR 1929 Patna 64
Criminal Procedure Code, 1898 (CrPC) — Section 242, 342Motor Vehicles Act, 1988 — Section 16
High Courts22 Jun 1928
Baldeo Das Birla and Others Vs Lal Nilmani Nath Sahi Deo and Others
Patna High Court · AIR 1928 Patna 615
Chotanagpur Tenancy Act, 1908 — Section 208, 212, 214
High Courts22 Jun 1928Allowed
Murli Vs Ghammar and Others and Muni
Allahabad High Court · (1928) 06 AHC CK 0028
High Courts22 Jun 1928Dismissed
Kuer Rani Dan Kunwar Vs Rameshwar
Allahabad High Court · 112 Ind. Cas. 609
High Courts22 Jun 1928Allowed
Murli Vs Ghamar and Others
Allahabad High Court · (1928) 06 AHC CK 0012