High Courts04 Jul 1928
Zaki Husain Vs Deputy Commissioner of Gonda and Another
Allahabad High Court · AIR 1929 All 687
Contract Act, 1872 — Section 128
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 59,077 of 61,517
High Courts03 Jul 1928Dismissed
Harilal Dalsukhram Sahiba Vs Mulchand
Bombay High Court · (1928) ILR (Bom) 883
Contract Act, 1872 — Section 17, 18, 19, 20, 73Specific Relief Act, 1963 — Section 14, 15, 18, 25Transfer of Property Act, 1882 — Section 2, 43, 55, 55(1)
High Courts03 Jul 1928
Mangobinda Sahu and Others Vs Satya Niranjan Chakraverty and Others
Patna High Court · AIR 1928 Patna 482
High Courts03 Jul 1928Dismissed
Frank Coowbs Vs Mufassil Bank, Ltd.
Allahabad High Court · AIR 1929 All 674
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2
High Courts03 Jul 1928Dismissed
Misri Lal Vs Gopi Charan and Others
Allahabad High Court · (1928) 07 AHC CK 0046
High Courts03 Jul 1928Disposed Of
Bharat Singh Vs Ganga and Others
Allahabad High Court · AIR 1928 All 767 : 116 Ind. Cas. 744
High Courts03 Jul 1928Dismissed
Ramgopal Vs Tulshi Ram and Another
Allahabad High Court · (1928) 07 AHC CK 0026
High Courts03 Jul 1928Allowed
Ram Charan Vs Bansidhar and Others
Allahabad High Court · AIR 1928 All 499
High Courts03 Jul 1928
In Re: V. Rangaswami Moopanar
Madras High Court · 118 Ind. Cas. 504
Criminal Procedure Code, 1898 (CrPC) — Section 107
High Courts03 Jul 1928
V. Rangasioami Moopanar Vs Emperor
Madras High Court · AIR 1929 Mad 842
Criminal Procedure Code, 1898 (CrPC) — Section 107
High Courts02 Jul 1928Dismissed
Patel Narsi Kalyan Vs Patel Parshotam Nathabhai Patel Parshotam Nathabhai Vs Patel Narsi Kalyan
Bombay High Court · (1928) ILR (Bom) 875
Evidence Act, 1872 — Section 63, 91Registration Act, 1908 — Section 49
High Courts02 Jul 1928
Rahimannessa Bibi Vs Sk. Halim
Calcutta High Court · AIR 1928 Cal 814 : 114 Ind. Cas. 95
Civil Procedure Code, 1908 (CPC) — Section 132
High Courts02 Jul 1928
Nawab of Murshidabad Vs Bilas Roy Choudhuri
Calcutta High Court · AIR 1929 Cal 433 : 118 Ind. Cas. 561
Transfer of Property Act, 1882 — Section 105
High Courts02 Jul 1928
In Re: Swadeshi Cotton Mills Co., Ltd.,
Allahabad High Court · AIR 1929 All 70 : 114 Ind. Cas. 897
Income Tax Act, 1922 — Section 10(2)(vii)
High Courts02 Jul 1928
Mangat Rai and Others Vs Babu Ram
Allahabad High Court · (1928) 07 AHC CK 0006
High Courts02 Jul 1928Dismissed
Sham Dat Rai Vs Renuka Rai and Others
Allahabad High Court · (1928) 07 AHC CK 0002
High Courts01 Jul 1928
Sarajubala Debi and Others Vs Jyotirmoyee Debi and Others
Calcutta High Court · AIR 1929 Cal 166
High Courts28 Jun 1928
Dwarkadas Haridas Vs Emperor
Bombay High Court · 114 Ind. Cas. 399
Criminal Procedure Code, 1898 (CrPC) — Section 222(2), 236, 237
High Courts28 Jun 1928
Moreshwar Janardan Gogate Vs Emperor
Bombay High Court · 114 Ind. Cas. 854
Penal Code, 1860 (IPC) — Section 186