High Courts10 Jul 1928Dismissed
King-Emperor Vs Bishambhar
Allahabad High Court · AIR 1928 All 476(1)
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 59,076 of 61,517
High Courts09 Jul 1928
Fajar Banoo and Others Vs Rahim Bux and Others
Calcutta High Court · AIR 1929 Cal 26
Civil Procedure Code, 1908 (CPC) — Section 105
High Courts09 Jul 1928
Hardut Ray Chamaria and Co. and Others Vs Ujir Shaikh and Others
Calcutta High Court · AIR 1928 Cal 765 : 117 Ind. Cas. 606
High Courts09 Jul 1928
Fajar Banoo and Others Vs Rahim Bax and Others
Calcutta High Court · 115 Ind. Cas. 184
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3, 105(1)
High Courts09 Jul 1928Dismissed
Sheo Prasad Singh and Another Vs Ram Raj Singh
Allahabad High Court · AIR 1928 All 763
High Courts09 Jul 1928
Pir Bakhsh and Another Vs Rameshwar Nath
Allahabad High Court · AIR 1929 All 52
High Courts07 Jul 1928
Nagoremull Modi Vs Lachmi Narain Gupta
Calcutta High Court · AIR 1929 Cal 144 : 113 Ind. Cas. 854
High Courts06 Jul 1928
Hamitulla Vs Karim Bux and Others
Calcutta High Court · AIR 1929 Cal 136 : 114 Ind. Cas. 155
High Courts06 Jul 1928
Ram Charan Goldar and Others Vs Hamid Ali and Others
Calcutta High Court · AIR 1928 Cal 819 : 114 Ind. Cas. 493
Civil Procedure Code, 1908 (CPC) — Section 98
High Courts06 Jul 1928Allowed
Jagdish Prasad and Others Vs Hoshyar Singh and Another
Allahabad High Court · (1928) 07 AHC CK 0040
High Courts06 Jul 1928Dismissed
Suraj Narain Dube Vs Sukhu Aheer and Another
Allahabad High Court · (1928) 07 AHC CK 0032
High Courts05 Jul 1928
Hemeswar Barua Vs Poal Chandra Bora and Another
Calcutta High Court · AIR 1928 Cal 754
Registration Act, 1908 — Section 49
High Courts05 Jul 1928
Kanti Chandra Ghose and Others Vs Brojendra Mohan Goswami and Others
Calcutta High Court · AIR 1929 Cal 186
Registration Act, 1908 — Section 17, 49(c)
High Courts05 Jul 1928
Balmakund Sahay and Others Vs Bhagwat Narayan Singh
Patna High Court · AIR 1929 Patna 375
Chota Nagpur Encumbered Estates Act, 1876 — Section 12, 12(a)
High Courts05 Jul 1928
Muhammad Habibul Rahman Vs Sheonandan Singh and Others
Patna High Court · AIR 1928 Patna 552 : 111 Ind. Cas. 243
Contract Act, 1872 — Section 69Criminal Procedure Code, 1898 (CrPC) — Section 316, 65
High Courts04 Jul 1928Dismissed
Debi Datt Tewari Vs Emperor
Allahabad High Court · AIR 1928 All 548 : 110 Ind. Cas. 816
Criminal Procedure Code, 1898 (CrPC) — Section 403Penal Code, 1860 (IPC) — Section 193
High Courts04 Jul 1928
Munshi and Another Vs Emperor
Allahabad High Court · AIR 1928 All 607(1) : 110 Ind. Cas. 798
Penal Code, 1860 (IPC) — Section 323, 324