High Courts17 Jul 1928
Satya Ranjan Roy and Another Vs Annapurna Dasi
Calcutta High Court · AIR 1929 Cal 145 : 114 Ind. Cas. 666
Government of India Act, 1915 — Section 58Succession Act, 1925 — Section 111, 124
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 59,074 of 61,517
High Courts17 Jul 1928
Sadar Ali and Others Vs Doliluddin Ostagar
Calcutta High Court · AIR 1928 Cal 640
General Clauses Act, 1868 — Section 6
High Courts17 Jul 1928
Sheikh Sardar Ali and Others Vs Sheikh Dolliluddin Ostagar
Calcutta High Court · 113 Ind. Cas. 49
Letters Patent Act, 1865 — Clause 15
High Courts17 Jul 1928
J. Ezekeil Vs British India Steam Navigation Co. Ltd. and Another
Calcutta High Court · AIR 1929 Cal 260 : 117 Ind. Cas. 851
High Courts17 Jul 1928
Sarat Lakshi Dassya Vs Narendra Singha and Another
Calcutta High Court · AIR 1929 Cal 292 : 121 Ind. Cas. 565
High Courts17 Jul 1928
Khimchand Narottam Bhavsar Complainant Vs Devkaran Mulji
Bombay High Court · (1928) ILR (Bom) 898 : 115 Ind. Cas. 387
Criminal Procedure Code, 1898 (CrPC) — Section 197
High Courts17 Jul 1928
Kishan Gopal Marwari and Others Vs Emperor
Patna High Court · AIR 1929 Patna 44
Penal Code, 1860 (IPC) — Section 147, 426, 448
High Courts17 Jul 1928
Rattan Dhanuk and Others Vs Emperor
Patna High Court · AIR 1928 Patna 630
Evidence Act, 1872 — Section 133, 134Penal Code, 1860 (IPC) — Section 396
High Courts17 Jul 1928Dismissed
Emperor through the District Magistrate Vs Behari Lal
Allahabad High Court · (1929) ILR (All) 338 : 114 Ind. Cas. 741
Civil Procedure Code, 1908 (CPC) — Section 115Criminal Procedure Code, 1898 (CrPC) — Section 476
High Courts17 Jul 1928Dismissed
Emperor Vs Behari Lal
Allahabad High Court · AIR 1928 All 588
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts17 Jul 1928
Rustam Singh and Others Vs Bhola Singh
Allahabad High Court · (1928) 07 AHC CK 0015
High Courts16 Jul 1928
C.T.P.L. Palaniappa Chettiar and Another Vs Rajah of Ramnad
Madras High Court · AIR 1928 Mad 1254 : 113 Ind. Cas. 559
High Courts16 Jul 1928Dismissed
Shrimant Sayaji Maharaj Gaikwar of Baroda Vs Madhavrao Ragunathrao Dhavale and Others
Bombay High Court · (1929) ILR (Bom) 12
Civil Procedure Code, 1908 (CPC) — Section 13, 20, 79, 85, 86Dekkhan Agriculturists Relief Act, 1879 — Section 48Evidence Act, 1872 — Section 114, 91
High Courts16 Jul 1928
Jnanada Prosad Mukherji Vs G.M. Falkner
Calcutta High Court · AIR 1930 Cal 426
Civil Procedure Code, 1908 (CPC) — Section 115Limitation Act, 1963 — Section 5
High Courts16 Jul 1928
Murari Mohan Khomari Vs Khirode Nath Jana
Calcutta High Court · AIR 1929 Cal 479 : 118 Ind. Cas. 887
High Courts16 Jul 1928
Benode Behari Mandal Vs Jitendra Prosad Chatterji and Others
Calcutta High Court · AIR 1928 Cal 748a : 117 Ind. Cas. 847
High Courts16 Jul 1928
Jitendra Mohan Dutt Vs Abdul Ojha and Others
Calcutta High Court · 118 Ind. Cas. 358
Bengal Tenancy Act, 1885 — Section 182Civil Procedure Code, 1908 (CPC) — Section 11
High Courts16 Jul 1928Dismissed
Mirza Ewaz Ali Beg Vs Babu Gendan Lal and Another
Allahabad High Court · 111 Ind. Cas. 738
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 5
High Courts16 Jul 1928
Sumer Chand Vs Beni Prasad and Another
Allahabad High Court · AIR 1929 All 123
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts14 Jul 1928Dismissed
Sohan Lal and Others Vs Sheo Nath and Others
Allahabad High Court · AIR 1928 All 676
Provincial Insolvency Act, 1920 — Section 54(1)