JUDGMENT DATABASE

Search 12,30,331 Indian judgments.

12,30,331 judgments in All Courts · page 59,072 of 61,517

Privy Council24 Jul 1928

Secretary of State Vs Volkart Brothers

Privy Council · (1928) AIR(PC) 258

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High Courts24 Jul 1928

Bhairon Prasad Vs Emperor

Allahabad High Court · AIR 1928 All 756 : (1929) ILR (All) 377 : 113 Ind. Cas. 78

Criminal Procedure Code, 1898 (CrPC) — Section 202Uttar Pradesh Municipalities Act, 1916 — Section 82(1)

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High Courts24 Jul 1928Dismissed

Prag Datt Tiwari Vs Emperor

Allahabad High Court · (1928) 07 AHC CK 0043

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High Courts24 Jul 1928

Ram Kishun Vs Lalta Singh and Others

Allahabad High Court · AIR 1928 All 527 : (1929) ILR (All) 346

Civil Procedure Code, 1908 (CPC) — Section 11, 47

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High Courts24 Jul 1928

Subramania Iyer Vs Emperor

Madras High Court · 113 Ind. Cas. 325

Penal Code, 1860 (IPC) — Section 323

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High Courts24 Jul 1928

In Re: Subramania Aiyar

Madras High Court · (1928) 28 LW 785 : (1928) 55 MLJ 676

Penal Code, 1860 (IPC) — Section 323

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High Courts23 Jul 1928

Faridpur Loan Office, Ltd. Vs Nirode Krishna Ray

Calcutta High Court · AIR 1929 Cal 452a : 118 Ind. Cas. 864

Bengal Tenancy Act, 1885 — Section 105

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High Courts23 Jul 1928

Bharateswari Das Vs Bhagaban Chandra Chakraburty and Others

Calcutta High Court · AIR 1928 Cal 759

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High Courts23 Jul 1928

Badal Chandra Prohel Vs Srikrishna Dey Nag

Calcutta High Court · AIR 1929 Cal 354

Civil Procedure Code, 1908 (CPC) — Section 24(4), 25(4)

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High Courts23 Jul 1928

Kailash Chandra Rishi and Another Vs Emperor

Calcutta High Court · 113 Ind. Cas. 73

Criminal Procedure Code, 1898 (CrPC) — Section 342Penal Code, 1860 (IPC) — Section 120B, 396

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High Courts23 Jul 1928Allowed

Masoodulzaman Vs Raza Husain

Allahabad High Court · AIR 1928 All 698 : 110 Ind. Cas. 750

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High Courts23 Jul 1928

Muthukrishna Pillai and Another Vs Ayyaswami Aiyar

Madras High Court · 113 Ind. Cas. 416 : (1928) 28 LW 344 : (1928) 55 MLJ 382

Civil Procedure Code, 1908 (CPC) — Order 38 Rule 12

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High Courts20 Jul 1928

In Re: Rangaswami Goundan

Madras High Court · (1929) ILR (Mad) 73 : 113 Ind. Cas. 545 : (1928) 28 LW 403 : (1928) 55 MLJ 503

Penal Code, 1860 (IPC) — Section 215, 216

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High Courts20 Jul 1928Dismissed

Kalu Nayana Patil Vs The Secretary of State for India

Bombay High Court · AIR 1928 Bom 534 : (1928) 30 BOMLR 1404

Bombay Hereditary Offices Act, 1874 — Section 9(2)

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High Courts20 Jul 1928

Bhola Nath Majumdar Vs Nayeb Khan and Others

Calcutta High Court · AIR 1929 Cal 91 : 114 Ind. Cas. 154

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High Courts20 Jul 1928

Mohim Chandra Basak and Others Vs Kanailal Saha and Others

Calcutta High Court · AIR 1930 Cal 311

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Privy Council20 Jul 1928

Mt. Vaishno Ditti Vs Mt. Rameshri and others

Privy Council · (1928) AIR(PC) 294

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High Courts20 Jul 1928Dismissed

Harnandan Lal Vs Shyam Lal and Others

Allahabad High Court · AIR 1928 All 718 : 110 Ind. Cas. 772

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High Courts20 Jul 1928Dismissed

Karimullah Vs Rameshwar Prasad

Allahabad High Court · (1928) 07 AHC CK 0050

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High Courts20 Jul 1928

Ram Lagan Tewari Vs Phatangan Lohar and Others

Allahabad High Court · AIR 1928 All 674

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