JUDGMENT DATABASE

Search 12,30,331 Indian judgments.

12,30,331 judgments in All Courts · page 59,070 of 61,517

High Courts30 Jul 1928

Messrs. Goculdass Jumnadoss and Co. and Another Vs M.N. Sadasiva Iyer and Others

Madras High Court · 114 Ind. Cas. 352 : (1928) 28 LW 360

Civil Procedure Code, 1908 (CPC) — Section 24, 24(1)(b)Provincial Insolvency Act, 1920 — Section 5(2)

Read judgment

High Courts27 Jul 1928

Adu Mandal and Another Vs Hira Lal Mistry and Others

Calcutta High Court · AIR 1929 Cal 255 : 117 Ind. Cas. 539

Bengal Tenancy Act, 1885 — Section 103B

Read judgment

High Courts27 Jul 1928

Mati Lal Biswas Vs Emperor

Calcutta High Court · 113 Ind. Cas. 851

Presidency Towns Insolvency Act, 1909 — Section 103, 104, 27, 36

Read judgment

High Courts27 Jul 1928

Khajeh Habibulla Vs Kaviraj Jogendra Nath Sen

Calcutta High Court · AIR 1929 Cal 352 : 121 Ind. Cas. 751

Civil Procedure Code, 1908 (CPC) — Section 60

Read judgment

High Courts27 Jul 1928

Bisweswar Das Mondal Vs Guru Charan Das

Calcutta High Court · AIR 1928 Cal 727

Read judgment

High Courts27 Jul 1928

Saberjan Bibi and Others Vs Kantari Bibi and Others

Calcutta High Court · AIR 1928 Cal 753a

Civil Procedure Code, 1908 (CPC) — Section 47

Read judgment

High Courts27 Jul 1928

Neckbar Vs Prakash Nag Choudhari

Calcutta High Court · AIR 1930 Cal 86

Limitation Act, 1963 — Article 180(1), 18

Read judgment

High Courts27 Jul 1928

Moti Lal Biswas Vs Emperor

Calcutta High Court · AIR 1929 Cal 80

Presidency Towns Insolvency Act, 1909 — Section 103, 104, 27

Read judgment

High Courts27 Jul 1928

Rani Harshamukhi Dassi and Another Vs Sarat Chandra Ata

Calcutta High Court · 117 Ind. Cas. 864

Read judgment

High Courts27 Jul 1928

Bisweshwar Dass Mondol Vs Guru Charan Dass

Calcutta High Court · 112 Ind. Cas. 369

Read judgment

High Courts27 Jul 1928

Maniruddin Mandal and Others Vs Sreemati Charu Sila Dassi

Calcutta High Court · 114 Ind. Cas. 150

Bengal Tenancy Act, 1885 — Section 20(1)(a)

Read judgment

High Courts27 Jul 1928

Pochalal Ranchhod Vs Umedram Kalidas

Bombay High Court · AIR 1928 Bom 476 : (1928) 30 BOMLR 1284 : (1928) ILR (Bom) 904

Court Fees Act, 1870 — Section 7(i), 7(iv)(f)

Read judgment

High Courts27 Jul 1928

Sheonarain Singh and Another Vs Emperor

Patna High Court · AIR 1929 Patna 212

Penal Code, 1860 (IPC) — Section 114, 395, 458

Read judgment

High Courts27 Jul 1928

Ambika Bala Dasi Vs Gobind Naik and Others

Patna High Court · AIR 1928 Patna 567

Chotanagpur Tenancy Act, 1908 — Section 218, 218(2)

Read judgment

High Courts27 Jul 1928Disposed Of

Esme Vs Edward John Anderson

Allahabad High Court · AIR 1928 All 677

Divorce Act, 1869 — Section 18

Read judgment

High Courts27 Jul 1928

Kishore Rai and Another Vs Emperor

Allahabad High Court · AIR 1928 All 753

Criminal Procedure Code, 1898 (CrPC) — Section 526(8)

Read judgment

High Courts27 Jul 1928

Palepu Narayanamurthy Vs Mallapudi Subrahmanyam

Madras High Court · 114 Ind. Cas. 655

Read judgment

High Courts27 Jul 1928

(Palepu) Narayanamurty Vs Mallapudi Subrahmanyam

Madras High Court · AIR 1928 Mad 1197 : 114 Ind. Cas. 655

Read judgment

High Courts27 Jul 1928

V.R. Ramasubba Raju Vs Seshamma and Others

Madras High Court · AIR 1929 Mad 242

Read judgment

High Courts26 Jul 1928

Sri Rajah Satrucherla Sivaskandharaju Bahadur Garu and Others Vs Sri Sri Sri Ramachandra Deo Maharaja of Jaypur and Others

Madras High Court · AIR 1928 Mad 1194 : 114 Ind. Cas. 823

Read judgment