High Courts01 Aug 1928
Aminaddin Sheikh and Another Vs Chandranath Sen and Others
Calcutta High Court · AIR 1929 Cal 120 : 114 Ind. Cas. 153
Bengal Tenancy Act, 1885 — Section 87
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 59,069 of 61,517
High Courts31 Jul 1928
N.S. Ramaswami Mudaliar and Others Vs Gopalasubba Nayakan and Others
Madras High Court · AIR 1928 Mad 1109
High Courts31 Jul 1928
(Trivangalath Nelliyotan) Paidal Nair and Others Vs (Niroliparkam Punnolikandi) Vaniyankelu and Others
Madras High Court · AIR 1928 Mad 1237
High Courts31 Jul 1928
Linton Vs Guderian
Calcutta High Court · AIR 1929 Cal 599
Divorce Act, 1869 — Section 34
High Courts31 Jul 1928
Surendra Chandra Ray Choudhuri Vs Kedareswar Choudhuri
Calcutta High Court · AIR 1929 Cal 156
Bengal Tenancy Act, 1885 — Section 105, 188, 30
High Courts31 Jul 1928
Abdul Bari Dewan and Others Vs Hrishikesh Mittra and Others
Calcutta High Court · AIR 1929 Cal 459 : 122 Ind. Cas. 552
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts31 Jul 1928
In Re: Gnanambal Ammal
Madras High Court · AIR 1928 Mad 1171 : (1929) ILR (Mad) 77 : (1928) 28 LW 421 : (1928) 55 MLJ 516
High Courts31 Jul 1928
N.S. Ramaswamy Mudaliar and Others Vs Gopalasubba Nayakan and Others
Madras High Court · 113 Ind. Cas. 666
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts30 Jul 1928
Purna Chandra Khan and Another Vs Nalini Kanta Khan and Others
Calcutta High Court · AIR 1928 Cal 741
High Courts30 Jul 1928
Sashi Dulal Pyne and Others Vs Nanda Lal Das and Others
Calcutta High Court · AIR 1929 Cal 162
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 59, 151
High Courts30 Jul 1928
Surendra Nath Das Vs Alauddin Mistry
Calcutta High Court · AIR 1928 Cal 828
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 91
High Courts30 Jul 1928
Shaikh Niamat Vs Shaikh Jalil
Calcutta High Court · AIR 1928 Cal 715 : 117 Ind. Cas. 833
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2, 47Limitation Act, 1963 — Article 174
High Courts30 Jul 1928
Khantamoyee Debi and Others Vs Hridayananda Bhattacharjee and Others
Calcutta High Court · AIR 1929 Cal 149 : 118 Ind. Cas. 566
High Courts30 Jul 1928Allowed
Umrao and Another Vs Niadar and Others
Allahabad High Court · 111 Ind. Cas. 748
Uttar Pradesh Land Revenue Act, 1901 — Section 233
High Courts30 Jul 1928Dismissed
Secy. of State Vs B. Murli Manohar
Allahabad High Court · AIR 1928 All 670 : (1929) ILR (All) 399
High Courts30 Jul 1928Disposed Of
Kiran Koomar Banerji Vs Baij Nath
Allahabad High Court · (1928) 07 AHC CK 0047
High Courts30 Jul 1928
Ram Kishore Singh and Others Vs Raghubir and Others
Allahabad High Court · AIR 1929 All 78
High Courts30 Jul 1928
In Re: Ganesh Shankar Vidyarthi
Allahabad High Court · AIR 1929 All 81 : 113 Ind. Cas. 754
High Courts30 Jul 1928
Goculdoss Jumnadoss and Co. and Another Vs N.M. Sadasivier and Others
Madras High Court · AIR 1928 Mad 1091 : (1929) ILR (Mad) 57 : (1928) 55 MLJ 671
Civil Procedure Code, 1908 (CPC) — Section 24Provincial Insolvency Act, 1920 — Section 5(2)