High Courts08 Aug 1928
Dwarika Das Bairagi and Others Vs Emperor
Calcutta High Court · 118 Ind. Cas. 351
Criminal Procedure Code, 1898 (CrPC) — Section 297Penal Code, 1860 (IPC) — Section 395
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 59,067 of 61,517
High Courts08 Aug 1928
Radha Charan Rai Chaudhury and Another Vs Kailash Chandra Pramanik and Another
Calcutta High Court · AIR 1928 Cal 776
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts08 Aug 1928
Momin Talukdar Vs Emperor
Calcutta High Court · AIR 1928 Cal 771 : 117 Ind. Cas. 601
Criminal Procedure Code, 1898 (CrPC) — Section 154
High Courts08 Aug 1928
Dwarka Das Bairagi and Others Vs Emperor
Calcutta High Court · AIR 1929 Cal 170
Criminal Procedure Code, 1898 (CrPC) — Section 297Penal Code, 1860 (IPC) — Section 395
High Courts08 Aug 1928Dismissed
Parsotam Narain and Others Vs Benares Bank Ltd.
Allahabad High Court · AIR 1929 All 59
High Courts08 Aug 1928Dismissed
Kalyan Das Vs Jan Bibi and Another
Allahabad High Court · AIR 1929 All 12 : (1929) ILR (All) 454
Transfer of Property Act, 1882 — Section 51
High Courts07 Aug 1928
Beni Madhab Mandal Vs Rai Charan Abi and Others
Calcutta High Court · AIR 1929 Cal 247 : 117 Ind. Cas. 558
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 92, 47, 65
High Courts07 Aug 1928
Sadarat Sheik and Others Vs Emperor
Calcutta High Court · 113 Ind. Cas. 328
Criminal Procedure Code, 1898 (CrPC) — Section 276
High Courts07 Aug 1928
Chokalinga Chettiar Vs Dandayuthapani Chettiar
Madras High Court · AIR 1928 Mad 1262 : 113 Ind. Cas. 337
High Courts07 Aug 1928
Chaturvedula Suryanarayana Vs Sree Raja Venkata Ramayya Appa Rao Bahadur
Madras High Court · (1929) 29 LW 600 : (1929) 56 MLJ 273
High Courts06 Aug 1928
Marri Narasayya and Others Vs Peruri Krishnamurthi
Madras High Court · AIR 1928 Mad 1255
High Courts06 Aug 1928
Meenakshi and Others Vs Palaniappa Thevan and Others
Madras High Court · AIR 1928 Mad 1138 : 113 Ind. Cas. 873
High Courts06 Aug 1928
Basana Sen Vs Aghore Nath Sen
Calcutta High Court · AIR 1929 Cal 631
Special Marriage Act, 1872 — Section 17
High Courts06 Aug 1928
Jainarain Singh Vs Rameshwar Singh Bahadur and Others
Patna High Court · AIR 1930 Patna 371
Bengal Tenancy Act, 1885 — Section 153
High Courts06 Aug 1928Disposed Of
Net Ram Vs Har Govind and Others
Allahabad High Court · AIR 1928 All 764 : 113 Ind. Cas. 755
Agra Tenancy Act, 1926 — Section 267, 271(2)
High Courts06 Aug 1928
Secretary of State Vs Abdul Rahim and Another
Madras High Court · AIR 1928 Mad 1246
High Courts06 Aug 1928
T. Raju Vs Nagammal and Another
Madras High Court · (1929) ILR (Mad) 128 : 113 Ind. Cas. 449 : (1929) 29 LW 77 : (1929) 56 MLJ 41
High Courts06 Aug 1928
The Secretary of State for India in Council Vs Abdul Rahim Sahib and Another
Madras High Court · 114 Ind. Cas. 626
Pensions Act, 1871 — Section 4
High Courts03 Aug 1928
In Re: Thillai Govindaswami Pillai and Another
Madras High Court · AIR 1928 Mad 1259 : 113 Ind. Cas. 358
High Courts03 Aug 1928
Latafat Hossain Biswas and Others Vs Emperor
Calcutta High Court · AIR 1928 Cal 745
Penal Code, 1860 (IPC) — Section 307