High Courts14 Aug 1928
Raghunandan Saha and Others Vs Kumar Kamakhya Narayan Singh and Others
Patna High Court · 120 Ind. Cas. 35
Limitation Act, 1963 — Section 28
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 59,066 of 61,517
High Courts14 Aug 1928
Subhag Chamar Vs Nand Lal Sahu
Patna High Court · AIR 1929 Patna 271
Criminal Procedure Code, 1898 (CrPC) — Section 203Penal Code, 1860 (IPC) — Section 322, 448
High Courts14 Aug 1928
Chinnaswamy Kavirayer Vs Periathambi Butler
Madras High Court · AIR 1929 Mad 811 : 117 Ind. Cas. 790
Limitation Act, 1963 — Section 20
High Courts14 Aug 1928
Y. Desi Chettiar Vs J.K. Chinnasami Chettiar, President, Union Board
Madras High Court · AIR 1928 Mad 1271 : 113 Ind. Cas. 874 : (1928) 28 LW 642 : (1929) 56 MLJ 162
Madras Local Boards Act, 1884 — Section 54
High Courts13 Aug 1928
Ram Chandra Kapali and Others Vs Saday Chandra Raha and Others
Calcutta High Court · AIR 1929 Cal 190
Bengal Village Self-Government Act, 1919 — Section 63, 64, 64(1)
High Courts13 Aug 1928
Sailaja Sundari Rai Vs Surja Kanta Choudhury and Others
Calcutta High Court · AIR 1929 Cal 133 : 117 Ind. Cas. 697
High Courts10 Aug 1928
Banshidhar Durga Das Dutta Vs Ishan Chandra Chatterji
Calcutta High Court · AIR 1929 Cal 407
High Courts10 Aug 1928
Hirabharthi Jamnabharthi Vs Bai Javer
Bombay High Court · (1928) 30 BOMLR 1555 : 113 Ind. Cas. 406
High Courts10 Aug 1928
Jhari Gope Vs Emperor
Patna High Court · AIR 1929 Patna 268
Criminal Procedure Code, 1898 (CrPC) — Section 162Penal Code, 1860 (IPC) — Section 395, 397
High Courts10 Aug 1928
Suthadi Alaga Thevar and Others Vs G.A. Baker, Authorised Agent of Proprietors of Gandanaickanur Zamin
Madras High Court · 116 Ind. Cas. 137
Criminal Procedure Code, 1898 (CrPC) — Section 433
High Courts10 Aug 1928
Kishen Prasad Bahadur Vs Kottakota Dalayya and Others
Madras High Court · AIR 1929 Mad 259
High Courts10 Aug 1928
Maharaja Kishen Prasad Bahadur, K.C.I. E., G.C.I. E., by Agent Chunduru Janaki Ramayya Vs Kottakota Dalayya and Others
Madras High Court · 116 Ind. Cas. 133
Madras Estates Land Act, 1908 — Section 8
High Courts10 Aug 1928
T. Unikanta Menon and Another Vs The Board of Commissioners for the Hindu Religious Endowments
Madras High Court · AIR 1929 Mad 85 : (1928) 28 LW 964 : (1928) 55 MLJ 679
High Courts09 Aug 1928
(Pydimarri Butchi) Venkatarama Sastri and Another Vs (Suri) Venkatanarasayya and Others
Madras High Court · AIR 1929 Mad 25 : 113 Ind. Cas. 557 : (1929) 29 LW 613
High Courts09 Aug 1928
Golbar Bibi and Others Vs Aswini Kumar Sinha Roy and Others
Calcutta High Court · AIR 1929 Cal 253 : 117 Ind. Cas. 536
Bengal Tenancy Act, 1885 — Section 22
High Courts09 Aug 1928
Hasaruddin Mohommad Vs Emperor
Calcutta High Court · AIR 1928 Cal 775
Penal Code, 1860 (IPC) — Section 302
High Courts09 Aug 1928
Jitendra Nath Roy Vs Rai Charan Biswas
Calcutta High Court · AIR 1929 Cal 514
Bengal Tenancy Act, 1885 — Section 167, 5
High Courts09 Aug 1928
Indu Bhusan Chowdhury and Others Vs Moazam Ali Biswas and Another
Calcutta High Court · AIR 1929 Cal 272 : 117 Ind. Cas. 838
Transfer of Property Act, 1882 — Section 108(c)