High Courts21 Aug 1928
Krishna Aiyar Vs Muthuswami Thevar and Others
Madras High Court · AIR 1929 Mad 84 : 117 Ind. Cas. 789
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 59,064 of 61,517
High Courts21 Aug 1928
China Alagumperumal Karayalar Vs Vinayagathammal and Others
Madras High Court · AIR 1929 Mad 110 : 117 Ind. Cas. 731 : (1929) 29 LW 96 : (1928) 55 MLJ 861
Specific Relief Act, 1877 — Section 41
High Courts20 Aug 1928Dismissed
Chindha Rupla Patil Vs Chhaganlal Shivlal Sheth
Bombay High Court · AIR 1928 Bom 545 : (1928) 30 BOMLR 1488
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 10, Order 38 Rule 9, 64, 73
High Courts20 Aug 1928
Ratansi D. Morarji Vs The Administrator-General
Madras High Court · (1929) ILR (Mad) 160 : (1928) 28 LW 674 : (1928) 55 MLJ 478
Succession Act, 1925 — Section 63
High Courts17 Aug 1928
Sarat Chandra Rakshit Vs Subashini Debi
Calcutta High Court · AIR 1930 Cal 89
Civil Procedure Code, 1908 (CPC) — Section 144, 151
High Courts17 Aug 1928Dismissed
Bhan Deb Vs Emperor
Allahabad High Court · AIR 1928 All 696 : (1929) ILR (All) 463
High Courts17 Aug 1928Allowed
Manni Lal Awasthi Vs Emperor
Allahabad High Court · AIR 1928 All 682 : (1929) ILR (All) 459
Penal Code, 1860 (IPC) — Section 216A, 411
High Courts17 Aug 1928
Chellapathi Naidu and Others Vs T. Subba Naidu
Madras High Court · (1928) 08 MAD CK 0039
Criminal Procedure Code, 1898 (CrPC) — Section 145(6)
High Courts16 Aug 1928
The Assistant Collector Vs Damodardas Tribhuvandas Bhanji and Others
Bombay High Court · 114 Ind. Cas. 397
Civil Procedure Code, 1908 (CPC) — Section 35
High Courts16 Aug 1928
Promothonath Mittra and Others Vs Gostha Behari Sen and Others
Calcutta High Court · AIR 1929 Cal 380 : 118 Ind. Cas. 849
Specific Relief Act, 1877 — Section 14, 15, 16
High Courts16 Aug 1928
Abdul Barik and Another Vs Emperor
Calcutta High Court · AIR 1928 Cal 827 : 113 Ind. Cas. 70
Penal Code, 1860 (IPC) — Section 328
High Courts16 Aug 1928
Ali Zamin Vs Mohammad Akbar Ali Khan
Patna High Court · AIR 1928 Patna 609
Civil Procedure Code, 1908 (CPC) — Section 110
High Courts16 Aug 1928
Ramdas Rai Vs Emperor
Patna High Court · AIR 1929 Patna 313
Criminal Procedure Code, 1898 (CrPC) — Section 306(1)Penal Code, 1860 (IPC) — Section 395
High Courts16 Aug 1928
Kunja Subudhi and Another Vs Emperor
Patna High Court · AIR 1929 Patna 275 : 116 Ind. Cas. 770
Criminal Procedure Code, 1898 (CrPC) — Section 374Evidence Act, 1872 — Section 24Penal Code, 1860 (IPC) — Section 120, 302
High Courts16 Aug 1928
Lakshmidhar Jagati and Others Vs Krishna Chandra Jagati and Others
Patna High Court · AIR 1929 Patna 548 : 123 Ind. Cas. 69
High Courts16 Aug 1928
Syed Alizamin Vs Nawab Syed Mohammad Akbar Ali Khan
Patna High Court · 116 Ind. Cas. 541
Civil Procedure Code, 1908 (CPC) — Section 110
High Courts16 Aug 1928
Raghunandan Prasad Singh and Another Vs Kirtyanand Singh Bahadur
Patna High Court · AIR 1929 Patna 595 : 120 Ind. Cas. 309
Civil Procedure Code, 1908 (CPC) — Section 145, 47, 48
High Courts16 Aug 1928
Emperor Vs Murli Manohar Prasad and Others
Patna High Court · AIR 1929 Patna 72
Government of India Act, 1915 — Section 108Penal Code, 1860 (IPC) — Section 149, 306