High Courts16 Aug 1928Dismissed
Chaudhri Nand Lal Vs Emperor
Allahabad High Court · 112 Ind. Cas. 680
Agra Tenancy Act, 1926 — Section 95Penal Code, 1860 (IPC) — Section 441, 447
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 59,065 of 61,517
High Courts16 Aug 1928
Janapareddi Venkatareddi Vs Janapareddi Adhinarayana Rao
Madras High Court · (1929) ILR (Mad) 142 : (1929) 29 LW 343 : (1929) 56 MLJ 357
Land Acquisition Act, 1894 — Section 30
High Courts16 Aug 1928
In Re: Mottaya Pillai and Others
Madras High Court · 117 Ind. Cas. 787 : (1929) 29 LW 396 : (1929) 56 MLJ 103
Criminal Procedure Code, 1898 (CrPC) — Section 307
High Courts16 Aug 1928
Ismail Bibi Ammal Vs Moideen Abdul Kadir Sahib and Another
Madras High Court · AIR 1929 Mad 273 : 113 Ind. Cas. 296
High Courts15 Aug 1928
Thogarchedu Kakamma Vs Thogarchedu Chandrasekhara Somayajulu and Others
Madras High Court · AIR 1929 Mad 205
High Courts15 Aug 1928Allowed
Assistant Collector Salsette Vs Damodardas Tribhuvandas Bhanji
Bombay High Court · (1929) ILR (Bom) 178
Civil Procedure Code, 1908 (CPC) — Section 35Land Acquisition Act, 1894 — Section 27(1), 27(2), 53
High Courts15 Aug 1928
In Re: S, a Vakil
Calcutta High Court · AIR 1928 Cal 820
Limitation Act, 1963 — Section 5
High Courts15 Aug 1928
Utanka Lal Mookerji Vs Tarak Nath Seal and Others
Calcutta High Court · AIR 1929 Cal 11 : 114 Ind. Cas. 156
High Courts15 Aug 1928
Soorath Nath Banerjee Vs Bhabasankar Goswami and Others
Calcutta High Court · AIR 1929 Cal 547
Contract Act, 1872 — Section 20
High Courts15 Aug 1928
Nirode Kumar Roy Vs Srimati Raj Lakshml Dasi
Calcutta High Court · 120 Ind. Cas. 145
High Courts15 Aug 1928Allowed
Dakshabala Dasi Vs Raja Mandal
Calcutta High Court · (1928) 08 CAL CK 0010
High Courts15 Aug 1928
Nirod Kumar Roy Vs Raj Lakshmi Dasi
Calcutta High Court · AIR 1929 Cal 398
Bengal Tenancy Act, 1885 — Section 30, 52
High Courts15 Aug 1928
Sisir Kumar Mallik and Others Vs Naran Chandra Mallik and Others
Calcutta High Court · AIR 1929 Cal 548
Evidence Act, 1872 — Section 92
High Courts15 Aug 1928
Akkali Thiruvengadam Mammad Vs Chathamkara Ammad and Others
Madras High Court · AIR 1929 Mad 89 : 114 Ind. Cas. 230
High Courts15 Aug 1928
In Re: Molaiappa Goundan
Madras High Court · (1929) ILR (Mad) 79 : (1928) 28 LW 621 : (1928) 55 MLJ 715
Penal Code, 1860 (IPC) — Section 268, 290
High Courts14 Aug 1928
In Re: Pedda Tirumalingadu and Another
Madras High Court · (1929) ILR (Mad) 147 : (1929) 29 LW 387 : (1929) 56 MLJ 194
High Courts14 Aug 1928
Harendra Kumar Rai Choudhuri and Others Vs Secy. of State and Others
Calcutta High Court · AIR 1928 Cal 808
Public Demands Recovery Act — Section 9
High Courts14 Aug 1928
Macneil and Co. Vs Saroda Sundari Debi and Others
Calcutta High Court · AIR 1929 Cal 83 : 114 Ind. Cas. 142
Transfer of Property Act, 1882 — Section 41
High Courts14 Aug 1928
The Bengal Nagpur Railway Company, Limited Vs Moolji Sicka and Co.
Calcutta High Court · 122 Ind. Cas. 625
High Courts14 Aug 1928
B.N. Ry. Co. Ltd. Vs Moolji Sicka and Co.
Calcutta High Court · AIR 1929 Cal 654
Contract Act, 1872 — Section 151, 152