High Courts03 Sept 1928
Busoid and Others Vs Newaj Ahmed Khan
Calcutta High Court · AIR 1929 Cal 533
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 9
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 59,062 of 61,517
High Courts03 Sept 1928
Etraj Mandal Vs Emperor
Calcutta High Court · AIR 1928 Cal 879
Criminal Procedure Code, 1898 (CrPC) — Section 137
High Courts03 Sept 1928
K.S. Ganapathi Aiyar Vs Sakharayappa Mudaliar and Others
Madras High Court · AIR 1929 Mad 187
High Courts03 Sept 1928
K.S. Ganpathi Aiyar Vs Sakkarayappa Mudaliar and Others
Madras High Court · 115 Ind. Cas. 147
Evidence Act, 1872 — Section 91
High Courts03 Sept 1928
Sivaswamy Iyer Vs Thirumudi Chettiar and Others
Madras High Court · 118 Ind. Cas. 499
Trusts Act, 1882 — Section 64
High Courts31 Aug 1928
Jogendra Kumari Dassya and Another Vs Jogendra Nath Dutt and Ors .
Calcutta High Court · AIR 1929 Cal 285
High Courts31 Aug 1928
Kumar Sarat Kumar Roy Vs Nabin Chandra Ram Chandra Shaha and Official Assignee of Calcutta
Calcutta High Court · AIR 1928 Cal 786
Presidency Towns Insolvency Act, 1909 — Section 36
High Courts31 Aug 1928
Jogendra Kumari Dassya and Another Vs Jogendra Nath Dutt and Others
Calcutta High Court · 121 Ind. Cas. 562
High Courts31 Aug 1928
In Re: Ramaswami Asari
Madras High Court · (1929) ILR (Mad) 340 : 113 Ind. Cas. 363 : (1928) 28 LW 660 : (1929) 56 MLJ 107
Court Fees Act, 1870 — Article 17(a)(iii)
High Courts31 Aug 1928
Vaiyapuri Chettiar Vs Subramania Chettiar and Others
Madras High Court · AIR 1929 Mad 27 : 114 Ind. Cas. 337
High Courts31 Aug 1928
A.V. Balakrishna Menon, late Official Receiver Vs Kakkat Manakkal Uma alias Pattanadi Andarjanam and Others
Madras High Court · AIR 1929 Mad 105 : (1929) ILR (Mad) 263 : 114 Ind. Cas. 825 : (1928) 28 LW 719 : (1928) 55 MLJ 873
Bankruptcy Act, 1869 — Section 20
High Courts31 Aug 1928
The President, Union Board, S.V. Piravi Perumal Pillai Vs Narayana Nadar and Others
Madras High Court · AIR 1928 Mad 1261 : 113 Ind. Cas. 276 : (1928) 28 LW 657 : (1928) 55 MLJ 718
Madras Local Boards Act, 1884 — Section 6
High Courts31 Aug 1928
Palimuthu Ambalagar Vs The President, Union Board
Madras High Court · (1929) ILR (Mad) 609 : (1928) 28 LW 653 : (1929) 56 MLJ 360
Madras Local Boards Act, 1920 — Section 207
High Courts30 Aug 1928Dismissed
Gaya Prasad Vs Emperor
Allahabad High Court · AIR 1928 All 745 : (1929) ILR (All) 465
Penal Code, 1860 (IPC) — Section 336
High Courts28 Aug 1928
Krishna Reddiar and Others Vs Ramanuja Reddiar and Another
Madras High Court · AIR 1929 Mad 492
High Courts28 Aug 1928
Musa Singh Vs Gostha Behary Chatterjee
Calcutta High Court · AIR 1929 Cal 657
Criminal Procedure Code, 1898 (CrPC) — Section 247, 528Penal Code, 1860 (IPC) — Section 426
High Courts28 Aug 1928
Ganga Prosad Vs Khitish Chandra Sanyal
Calcutta High Court · AIR 1929 Cal 21 : 118 Ind. Cas. 863
High Courts28 Aug 1928
Venkataswami Naicker Vs Palaniswami Chettiar alias Ponnuswami Chettiar and Others
Madras High Court · AIR 1929 Mad 153 : (1929) ILR (Mad) 227 : 117 Ind. Cas. 716 : (1928) 28 LW 762 : (1929) 56 MLJ 380