High Courts16 Sept 1928
Krishna Chandra Das Vs Jotindra Nath Porial and Another
Calcutta High Court · AIR 1929 Cal 159a : 114 Ind. Cas. 415
Provincial Insolvency Act, 1920 — Section 33
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 59,060 of 61,517
High Courts15 Sept 1928
Bhairab Chandra Sinha Vs Kalidhan Roy Choudhury and Others
Calcutta High Court · (1928) 09 CAL CK 0019
High Courts14 Sept 1928
Basudeb Mandar Vs Emperor
Patna High Court · AIR 1929 Patna 112
Penal Code, 1860 (IPC) — Section 182
High Courts14 Sept 1928
Watrap S. Subramania Aiyar, High Court Vakil and Others Vs The United India Life Insurance Company Limited , a company carrying on bussiness of life Insurance and Others
Madras High Court · AIR 1928 Mad 1215 : 114 Ind. Cas. 636 : (1928) 55 MLJ 385
High Courts13 Sept 1928
In Re: Ruppa Balusawmy Ayyar and Another
Madras High Court · 112 Ind. Cas. 566
Penal Code, 1860 (IPC) — Section 353
High Courts13 Sept 1928
Ruppa Balusamy Ayyar and Another Vs Emperor
Madras High Court · AIR 1929 Mad 188
High Courts13 Sept 1928
Kidambi Sambamurthi Aiyar Vs E. Ramakrishna Aiyar and Others
Madras High Court · AIR 1929 Mad 43 : (1929) ILR (Mad) 337 : 114 Ind. Cas. 847 : (1929) 29 LW 60 : (1928) 55 MLJ 837
Provincial Insolvency Act, 1920 — Section 27
High Courts12 Sept 1928
Sarat Chandra Pal Vs Barlow and Co.
Calcutta High Court · AIR 1928 Cal 782 : 113 Ind. Cas. 860
Presidency Towns Insolvency Act, 1909 — Section 18
High Courts12 Sept 1928
Kamal Kumar Datta and Another Vs Nandalal Dubey
Calcutta High Court · AIR 1929 Cal 37
Evidence Act, 1872 — Section 3
High Courts12 Sept 1928
Tarini Charan Bhattacharjee and Others Vs Kedar Nath Haldar
Calcutta High Court · AIR 1928 Cal 777 : 115 Ind. Cas. 593
Bengal Tenancy Act, 1885 — Section 153Civil Procedure Code, 1908 (CPC) — Section 11
High Courts11 Sept 1928
Emperor Vs Hiru Satua Desla
Bombay High Court · (1928) 30 BOMLR 1570 : (1929) ILR (Bom) 184 : 113 Ind. Cas. 510
Criminal Procedure Code, 1898 (CrPC) — Section 45(1)Penal Code, 1860 (IPC) — Section 176
High Courts11 Sept 1928
Ichhalal Jagmohanas Vs Anjibai Zujya Duma
Bombay High Court · (1928) 30 BOMLR 1602 : 114 Ind. Cas. 272
High Courts11 Sept 1928
Perianna Muthirian Vs M. Vengu Aiyar and Others
Madras High Court · AIR 1929 Mad 21 : (1928) 28 LW 687 : (1929) 56 MLJ 208
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts10 Sept 1928
Naida Basmi Majhi and Others Vs Rajendra Chandra Mala and Others
Calcutta High Court · 115 Ind. Cas. 353
Civil Procedure Code, 1908 (CPC) — Section 47, 47(2)
High Courts10 Sept 1928
Prasanna Kumar Sarma and Others Vs Satish Chandra Sarma and Others
Calcutta High Court · AIR 1929 Cal 666
High Courts10 Sept 1928Allowed
Rustomji Ardeshir Cooper Vs Madhavji Damodar Thackersey
Bombay High Court · (1932) 34 BOMLR 1436
Presidency Towns Insolvency Act, 1909 — Section 10, 7(e)
High Courts09 Sept 1928
Sundara Bhattar Vs Munusami Mudali and Others
Madras High Court · AIR 1929 Mad 751
High Courts07 Sept 1928
Kazi Bazlur Rahman Vs Emperor
Calcutta High Court · AIR 1929 Cal 1
Criminal Procedure Code, 1898 (CrPC) — Section 340Penal Code, 1860 (IPC) — Section 302, 84
High Courts07 Sept 1928
Naresh Chandra Basu Vs Hayder Sheikh Khan and Others
Calcutta High Court · AIR 1929 Cal 28