High Courts21 Sept 1928
Abrupammal Vs Thoyammal (deceased) by his representative C. Meenambal Ammal
Madras High Court · 117 Ind. Cas. 122
Civil Procedure Code, 1908 (CPC) — Section 47
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 59,059 of 61,517
High Courts20 Sept 1928
Lenka Polipillai by Karri Dalemma Vs Karri Ammanna
Madras High Court · 114 Ind. Cas. 367
Civil Procedure Code, 1908 (CPC) — Section 15(II)
High Courts20 Sept 1928
(Chavadi) Koothanainar Pillai Vs Madappa Kone and Others
Madras High Court · AIR 1929 Mad 49 : 113 Ind. Cas. 60
High Courts20 Sept 1928
In Re: Para Subba Naidu and Others
Madras High Court · (1929) 56 MLJ 600(1)
Criminal Procedure Code, 1898 (CrPC) — Section 197
High Courts20 Sept 1928
In Re: Ramalinga Odayar
Madras High Court · (1929) ILR (Mad) 346 : 113 Ind. Cas. 672 : (1929) 56 MLJ 600
Criminal Procedure Code, 1898 (CrPC) — Section 231
High Courts20 Sept 1928
V. Ramalinga Mudaliar Vs E. Sundara Sastrigal and Others
Madras High Court · AIR 1929 Mad 526 : 120 Ind. Cas. 874
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts19 Sept 1928
Rajah of Venkatagiri Vs Budam Venkatasubbayya by guardian Mr. Ramamurthi Iyer
Madras High Court · 117 Ind. Cas. 295
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts19 Sept 1928
In Re: The Assessment of T.P. Pethaperumal Chettiar Karaikudi Ist Circle, Shanmuganathapuram The Commissioner of Income Tax
Madras High Court · 115 Ind. Cas. 485
Income Tax Act, 1961 — Section 10(2)(iii)
High Courts19 Sept 1928
Mohammad and Others Vs Kunhi Kutti Ali and Others
Madras High Court · AIR 1929 Mad 451 : 117 Ind. Cas. 725
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3(1), 2(11)
High Courts19 Sept 1928
Vanavamalai Ramanuja Jeer Swamigal Vs Ma. Sami Nadar and Others
Madras High Court · AIR 1929 Mad 525
High Courts19 Sept 1928
Nanguneri Sri Vanavamalai Ramanjua Jeer Swamigal through his Authorised Agent S.V. Kallapiran Pillai Vs Pandara Nadar and Another
Madras High Court · 119 Ind. Cas. 386
High Courts19 Sept 1928
The Commissioner of Income Tax Vs T.P. Pethaperumal Chettiar
Madras High Court · AIR 1929 Mad 34 : (1929) 29 LW 66 : (1928) 55 MLJ 850
Income Tax Act, 1961 — Section 10(2)(iii)
High Courts19 Sept 1928
The Commissioner of Income Tax Vs Karuppiah Kangani alias Kumaravelu Ambalam
Madras High Court · AIR 1929 Mad 35 : (1929) 29 LW 61 : (1928) 55 MLJ 844
Income Tax Act, 1922 — Section 66(2)
High Courts19 Sept 1928
Challa Ellamanda and Others Vs Challa Peda Ellamanda and Another
Madras High Court · 114 Ind. Cas. 229
High Courts19 Sept 1928
Musunoori Satyanarayana Murti Vs Chekka Lakshmayya and Others
Madras High Court · AIR 1929 Mad 79 : (1929) 30 LW 284
High Courts19 Sept 1928
Govinda Krishna Yachendrulo Varu Bahadur Vs Venkata Subbiah
Madras High Court · AIR 1929 Mad 694
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts18 Sept 1928
In Re: Yerneni Satyanarayana
Madras High Court · 114 Ind. Cas. 834 : (1928) 28 LW 774
Criminal Procedure Code, 1898 (CrPC) — Section 476
High Courts18 Sept 1928
Narayana Ayyar Vs Subbaraya Ayyar
Madras High Court · AIR 1929 Mad 32 : 114 Ind. Cas. 558
High Courts18 Sept 1928
Raja Vijaya Kumara Viswanatha Bangaru Thirumalai Souri Naicker Vs Venkatachalam Chetty and Others
Madras High Court · AIR 1929 Mad 234