High Courts12 Oct 1928
Somu Iyer Vs Chelliah Pillai and Another
Madras High Court · 119 Ind. Cas. 43
Civil Procedure Code, 1908 (CPC) — Section 47
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 59,057 of 61,517
High Courts12 Oct 1928
P.M.A. Velliappa Chettiar and Another Vs Saha Govinda Doss and Others
Madras High Court · AIR 1929 Mad 721 : (1929) ILR (Mad) 809 : 118 Ind. Cas. 73 : (1929) 30 LW 169 : (1929) 57 MLJ 190
Specific Relief Act, 1877 — Section 18
High Courts12 Oct 1928
Somu Ayyar Vs Chelliah Pillai and Another
Madras High Court · AIR 1929 Mad 718 : (1929) 30 LW 230
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts09 Oct 1928
Dist. Official Receiver Vs S.V. Nallaperumal Pillai and Others
Madras High Court · AIR 1929 Mad 471
Provincial Insolvency Act, 1920 — Section 54
High Courts09 Oct 1928
In Re: Sankaram Servai
Madras High Court · AIR 1929 Mad 496 : 113 Ind. Cas. 455 : (1929) 30 LW 795
High Courts09 Oct 1928
In Re: T. Sivasankaram Pillai and Others
Madras High Court · (1929) ILR (Mad) 446 : 113 Ind. Cas. 462 : (1928) 28 LW 695 : (1929) 56 MLJ 157
Penal Code, 1860 (IPC) — Section 341, 352
High Courts05 Oct 1928
Tuljaram Harkisondas Vs Harkisan Jagjivan
Bombay High Court · (1929) 31 BOMLR 448
High Courts04 Oct 1928
In Re: Bai Aisha
Bombay High Court · (1929) ILR (Bom) 149 : 117 Ind. Cas. 321
Criminal Procedure Code, 1898 (CrPC) — Section 188Extradition Act, 1903 — Section 7
High Courts04 Oct 1928
In Re: Sanna Reddi and Others
Madras High Court · 113 Ind. Cas. 455(1)
Penal Code, 1860 (IPC) — Section 326, 34
High Courts04 Oct 1928
Tinnevelly Mills Co. Ltd. Vs T.A.K. Mohideen Pichai Taraganar and Others
Madras High Court · AIR 1929 Mad 209 : 117 Ind. Cas. 712
High Courts04 Oct 1928
Nemichand Sowcar Vs Kesarimull Sowcar and Another
Madras High Court · AIR 1929 Mad 31 : (1929) 29 LW 227 : (1929) 56 MLJ 35
Arbitration Act, 1940 — Section 11Civil Procedure Code, 1908 (CPC) — Order 38 Rule 7
High Courts04 Oct 1928
A.V. Narayanaswami Naicker Vs Sakharam Rao and Others
Madras High Court · AIR 1929 Mad 2 : (1929) ILR (Mad) 186 : 113 Ind. Cas. 660 : (1929) 29 LW 97 : (1928) 55 MLJ 838
High Courts04 Oct 1928
Namichand Sowcar Vs Kesarimull Sowcar and Another
Madras High Court · 114 Ind. Cas. 818
Arbitration Act, 1940 — Section 11
High Courts03 Oct 1928Dismissed
Emperor Vs Dinshaw Cursetji Driver
Bombay High Court · (1929) 31 BOMLR 49 : 117 Ind. Cas. 331
Bombay Abkari Act, 1878 — Section 37Evidence Act, 1872 — Section 25Opium Act, 1878 — Section 15
High Courts03 Oct 1928
Chebolu Jagannadham Vs Dalapati Chendramma and Another
Madras High Court · AIR 1929 Mad 489
High Courts02 Oct 1928
Rajah of Vizianagaram Vs Perumetcha Appalaraju
Madras High Court · AIR 1929 Mad 673
High Courts02 Oct 1928
Rajah of Vizianagaram Vs Penumetcha Appalaraju
Madras High Court · 118 Ind. Cas. 497
High Courts01 Oct 1928
(Nandigiri) Venkata Narasimharao and Another Vs (Nandigiri) Krishnabayamma and Others
Madras High Court · AIR 1929 Mad 479