High Courts07 Sept 1928
P.N. Dutt Choudhuri and Others Vs J.H. Blades
Calcutta High Court · AIR 1928 Cal 843 : 115 Ind. Cas. 585
Provincial Insolvency Act, 1920 — Section 42(1)(a)
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 59,061 of 61,517
High Courts06 Sept 1928
T.K. Pirmanayagam Pillay Vs Arumugham Pillay and Others
Madras High Court · AIR 1929 Mad 710 : 118 Ind. Cas. 97
High Courts06 Sept 1928
In Re: The Powers of Newly Enrolled Statutory Advocates under the Indian Bar Councils Act
Madras High Court · 113 Ind. Cas. 876 : (1928) 28 LW 545
Bar Councils Act, 1926 — Section 14, 8
High Courts05 Sept 1928
Sambhu Nath Bandopadhya Vs Gopi Lal Seal
Calcutta High Court · AIR 1929 Cal 734 : 121 Ind. Cas. 367
High Courts05 Sept 1928
Khatemannessa Bibi Vs Upendra Chandra Mandal and Others
Calcutta High Court · AIR 1928 Cal 804
Civil Procedure Code, 1908 (CPC) — Section 2
High Courts05 Sept 1928
Bhairab Chandra Sinha Vs Kalidhan Roy Choudhury and Others
Calcutta High Court · AIR 1929 Cal 736
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, 115
High Courts05 Sept 1928
In Re: A Veluayudam Pillai and Others
Madras High Court · 115 Ind. Cas. 509
Evidence Act, 1872 — Section 74
High Courts05 Sept 1928
T.S. Ragupathi Aiyar Vs Narayana Goundan
Madras High Court · AIR 1929 Mad 5 : (1929) ILR (Mad) 151 : 114 Ind. Cas. 559 : (1928) 28 LW 759 : (1928) 55 MLJ 767
Penal Code, 1860 (IPC) — Section 426
High Courts05 Sept 1928
Hassan Kutti Beary Vs Jainabha
Madras High Court · AIR 1928 Mad 1285 : (1929) ILR (Mad) 39 : 113 Ind. Cas. 306 : (1928) 28 LW 710 : (1928) 55 MLJ 828
High Courts04 Sept 1928
Chhattoo Lal Misser and Company Vs Naraindas Baijnath Prasad
Calcutta High Court · 121 Ind. Cas. 403
High Courts04 Sept 1928
Nil Kanta Ghosal Vs Ram Chand Roy and Others
Calcutta High Court · AIR 1928 Cal 835 : 114 Ind. Cas. 495
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts04 Sept 1928
Emperor Vs Kisori Mohan Chaudhuri and Others
Calcutta High Court · AIR 1928 Cal 853 : 114 Ind. Cas. 96
Legal Practitioners Act, 1879 — Section 13
High Courts04 Sept 1928
Chhatto Lal Misser and Co. Vs Naraindas Baijnath Prasad
Calcutta High Court · AIR 1930 Cal 53
Civil Procedure Code, 1908 (CPC) — Section 4
High Courts04 Sept 1928
Baslingava Revansiddappa Vs Chinnava Karibassappa
Bombay High Court · (1928) 30 BOMLR 1604 : 114 Ind. Cas. 369
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11Transfer of Property Act, 1882 — Section 55
High Courts04 Sept 1928
(Devarapalli Bulli) Bapyayya Vs (Vadeevu) Viswa Sundara Rao and Others
Madras High Court · AIR 1929 Mad 389 : (1929) 30 LW 365
High Courts04 Sept 1928
Bhaskaruni Venkatanarayana Vs Bhaskaruni Lakshmibayamma
Madras High Court · AIR 1929 Mad 309
High Courts04 Sept 1928
Veerappa Chettiar Vs Subrahmania Aiyar and Others
Madras High Court · AIR 1929 Mad 1 : (1929) ILR (Mad) 123 : (1928) 28 LW 955 : (1928) 55 MLJ 794
High Courts03 Sept 1928
Sivaswami Aiyar Vs Thirumudi Chettiar and Others
Madras High Court · (1929) 30 LW 574 : (1929) 57 MLJ 219
Trusts Act, 1882 — Section 64
High Courts03 Sept 1928Dismissed
Sidramappa Baswantrao Vibhute Vs Shidappa Virappa Umbarje
Bombay High Court · (1929) 31 BOMLR 461
High Courts03 Sept 1928
Munshi Busoid and Others Vs Munshi Newaz Ahmed Khan
Calcutta High Court · 119 Ind. Cas. 116