High Courts03 Aug 1928
Bansidhar Dobey Vs Budangal Das
Calcutta High Court · AIR 1928 Cal 763 : 117 Ind. Cas. 604
Bengal Tenancy Act, 1885 — Section 191
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 59,068 of 61,517
High Courts03 Aug 1928
Ambar Ali Vs Emperor
Calcutta High Court · AIR 1928 Cal 769 : 117 Ind. Cas. 684
Penal Code, 1860 (IPC) — Section 304
High Courts03 Aug 1928
Nawabali and Others Vs Emperor
Calcutta High Court · AIR 1928 Cal 752 : 116 Ind. Cas. 372
Penal Code, 1860 (IPC) — Section 302
High Courts03 Aug 1928
Hari Charan Moulik and Others Vs Kalipada Chakravarty and Others
Calcutta High Court · AIR 1929 Cal 519
High Courts03 Aug 1928
Biswanath Chakravarti Vs Rabija Khatun and Others
Calcutta High Court · AIR 1929 Cal 250 : 117 Ind. Cas. 593
Limitation Act, 1963 — Article 138, 144
High Courts03 Aug 1928
Tilak Kohar and Others Vs Emperor
Patna High Court · AIR 1929 Patna 523
Penal Code, 1860 (IPC) — Section 118, 149, 302
High Courts03 Aug 1928
Bajo Singh Vs Emperor
Patna High Court · AIR 1929 Patna 263 : 120 Ind. Cas. 311
Penal Code, 1860 (IPC) — Section 147, 148, 149, 324, 326
High Courts03 Aug 1928Dismissed
Randhir Narain and Another Vs P. Jagannath
Allahabad High Court · 112 Ind. Cas. 699
High Courts03 Aug 1928Dismissed
Mul Chand-Nandu Mal Vs Kanhaiya Lal and Another
Allahabad High Court · AIR 1929 All 134
Contract Act, 1872 — Section 30
High Courts03 Aug 1928Disposed Of
In Re: Saraswati Trading Corporation Ltd.
Allahabad High Court · AIR 1928 All 675 : (1929) ILR (All) 406
Companies Act, 1913 — Section 207, 215
High Courts03 Aug 1928Dismissed
Firm Mul Chand Nandu Mal Vs Kanhaiya Lal and Another
Allahabad High Court · 112 Ind. Cas. 791
Contract Act, 1872 — Section 30
High Courts03 Aug 1928Allowed
Neur Ahir Vs Emperor
Allahabad High Court · AIR 1928 All 755 : (1929) ILR (All) 408 : 113 Ind. Cas. 79
Criminal Procedure Code, 1898 (CrPC) — Section 109, 119, 436
High Courts03 Aug 1928
Mt. Pran Dei Vs Sat Deo Tiwari and Others
Allahabad High Court · AIR 1929 All 85(1)
Contract Act, 1872 — Section 25
High Courts02 Aug 1928
Kamiruddin Mallik Vs Sm. Bishupriya Chowdhurani
Calcutta High Court · AIR 1929 Cal 240
Bengal Tenancy Act, 1885 — Section 105Limitation Act, 1963 — Section 5
High Courts02 Aug 1928
Rashmoni Bewa and Others Vs Dhirendranath Roy and Others
Calcutta High Court · AIR 1929 Cal 397
High Courts02 Aug 1928
Pearey Lal Vs Sita Ram
Allahabad High Court · AIR 1929 All 266(1) : 113 Ind. Cas. 751
Civil Procedure Code, 1908 (CPC) — Section 145
High Courts02 Aug 1928
(Bolisetti) Venkatanarayana and Another Vs (Vakkalayada) Lakshmi Punnayya and Others
Madras High Court · AIR 1928 Mad 1232
High Courts02 Aug 1928
The Collector of Vizagapatam Vs Krishna Chandra Kharasudha Patnaik and Others and The President, Agency District Borad and Another
Madras High Court · AIR 1928 Mad 1181 : (1928) 28 LW 614 : (1928) 55 MLJ 584
General Clauses Act, 1897 — Section 3(7)
High Courts02 Aug 1928
Krishnachandra Kharasudha Patnaik and Others Vs President, Agency District Board and Another
Madras High Court · (1928) 08 MAD CK 0001
Stamp Act, 1899 — Section 2(15)
High Courts01 Aug 1928
In Re: Shanker Tulshiram Navle
Bombay High Court · AIR 1928 Bom 530 : (1928) 30 BOMLR 1435 : (1929) ILR (Bom) 69 : 113 Ind. Cas. 70
Criminal Procedure Code, 1898 (CrPC) — Section 403Penal Code, 1860 (IPC) — Section 497