High Courts26 Jul 1928
Raj Gopal Bhattacharji and Another Vs Sarat Kumari Debi
Calcutta High Court · AIR 1928 Cal 758 : 114 Ind. Cas. 82
Specific Relief Act, 1877 — Section 9
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 59,071 of 61,517
High Courts26 Jul 1928
Hem Chandra Naskar and Another Vs Emperor
Calcutta High Court · 118 Ind. Cas. 355
Bengal Embankment Act, 1882 — Section 76(a), 91
High Courts26 Jul 1928Dismissed
Firm Ghure Ram-Nure Ram Vs Firm Muhammad Yusuf-Bhola Nath and Another
Allahabad High Court · 111 Ind. Cas. 686
Negotiable Instruments Act, 1881 (NI) — Section 118, 13
High Courts26 Jul 1928Dismissed
Ghure Ram Nure Ram Vs Mohammad Yusuf Bhole Nath and Others
Allahabad High Court · AIR 1928 All 549
Negotiable Instruments Act, 1881 (NI) — Section 118, 13
High Courts26 Jul 1928
Firm Baldeo Prasad Babu Ram and Others Vs Firm Haji Ali Mohammad Usman
Allahabad High Court · 112 Ind. Cas. 715
Civil Procedure Code, 1908 (CPC) — Order 30 Rule 1Limitation Act, 1963 — Article 85, 14
High Courts26 Jul 1928
Mulumedi Jagannadhiah Vs Peduri Narasimham Setty and Another
Madras High Court · AIR 1928 Mad 1133 : 113 Ind. Cas. 669
High Courts25 Jul 1928
Abinash Chandra Bidyanidhi Bhattacharjee Vs Dasarath Malo and Others
Calcutta High Court · AIR 1929 Cal 123 : 114 Ind. Cas. 84
High Courts25 Jul 1928
Bejoy Kumar Sen and Another Vs Kusum Kumari Debi and Others
Calcutta High Court · AIR 1929 Cal 315
Bengal Tenancy Act, 1885 — Section 171Contract Act, 1872 — Section 69, 70
High Courts25 Jul 1928
Emperor Vs Amratlal Amarchand
Bombay High Court · (1928) 30 BOMLR 1422
City of Bombay Municipal Council Act, 1988 — Section 248, 249
High Courts25 Jul 1928
Thakur Raghunandan Sahay Singh Vs Thakur Dripa Nath Sahai Singh
Patna High Court · AIR 1929 Patna 208 : 116 Ind. Cas. 781
High Courts25 Jul 1928Dismissed
Krishnapal Singh and Others Vs District Judge of Agra and Others
Allahabad High Court · (1928) 07 AHC CK 0030
High Courts25 Jul 1928Dismissed
Toshanpal Singh and Others Vs District Judge of Agra and Others
Allahabad High Court · (1928) 07 AHC CK 0011
High Courts25 Jul 1928
Indur Pattabhirami Reddi Vs Kamisetty Balliah
Madras High Court · 113 Ind. Cas. 380 : (1929) 29 LW 494 : (1928) 55 MLJ 574
Negotiable Instruments Act, 1881 (NI) — Section 27
High Courts24 Jul 1928
Dhirendra Nath Roy and Others Vs Bhabatarini Debi and Others
Calcutta High Court · AIR 1929 Cal 395
High Courts24 Jul 1928
Hemangini Dassi Vs Asutosh Das
Calcutta High Court · AIR 1929 Cal 330 : 113 Ind. Cas. 568
Transfer of Property Act, 1882 — Section 108
High Courts24 Jul 1928
Moolji Sicca and Co. Vs Ramjan Ali
Calcutta High Court · AIR 1930 Cal 678 : 129 Ind. Cas. 612
High Courts24 Jul 1928
Jadabendra Nandan Das Mahapatra and Others Vs Behari Mula and Others
Calcutta High Court · AIR 1929 Cal 464 : 118 Ind. Cas. 888
High Courts24 Jul 1928Dismissed
Bhaudin Baba Shaikasan Vs Ibrahim Allisaheb Shaikasan
Bombay High Court · AIR 1928 Bom 526 : (1928) 30 BOMLR 1405
Limitation Act, 1908 — Section 22Specific Relief Act, 1877 — Section 9
High Courts24 Jul 1928
Matura Subba, Rao Vs Surendra Nath Sahu and Another
Patna High Court · AIR 1928 Patna 637
High Courts24 Jul 1928
Saleha Bibi Vs Amiruddin and Others
Patna High Court · AIR 1929 Patna 214
Bengal Tenancy Act, 1885 — Section 161