High Courts19 Jul 1928
Tinkari Mukherjee Vs Mahima Niranjan Ghakrabarty and Another
Calcutta High Court · AIR 1929 Cal 108 : 114 Ind. Cas. 150
Transfer of Property Act, 1882 — Section 108(j)
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 59,073 of 61,517
High Courts19 Jul 1928
Emperor Vs Ahammad (Ahmed) Sheikh and Others
Calcutta High Court · AIR 1928 Cal 815
Criminal Procedure Code, 1898 (CrPC) — Section 338
High Courts19 Jul 1928
J.C. Galstaun Vs Sahebzadi Mamoodi Begum
Calcutta High Court · AIR 1929 Cal 216 : 117 Ind. Cas. 700
High Courts19 Jul 1928
Hafez Uzir Ali Vs Nasimannessa Bibi and Others
Calcutta High Court · AIR 1928 Cal 865
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts19 Jul 1928
Ahmed Sheikh and Others Vs Emperor
Calcutta High Court · 113 Ind. Cas. 572
Calcutta High Court (Original Side) Rules, 1914 — Rule 93Government of India Act, 1915 — Section 107
High Courts19 Jul 1928
Jagat Narain Lall Vs Emperor
Patna High Court · AIR 1929 Patna 10
Penal Code, 1860 (IPC) — Section 124A
High Courts19 Jul 1928Partly Allowed
Baikunth Nath and Others Vs Jai Kishun
Allahabad High Court · AIR 1929 All 449 : (1929) ILR (All) 341 : 113 Ind. Cas. 266
High Courts19 Jul 1928
Emperor Vs Abdul Aziz
Allahabad High Court · 117 Ind. Cas. 348
Criminal Procedure Code, 1898 (CrPC) — Section 164
High Courts19 Jul 1928Dismissed
Har Sarup Vs Tohfa Singh and Others
Allahabad High Court · (1928) 07 AHC CK 0029
High Courts19 Jul 1928
Ram Narain and Another Vs Ram Das and Others
Allahabad High Court · AIR 1929 All 65
High Courts19 Jul 1928
Na. Ayyakutti Thevan Vs Sigappi Achi and Others
Madras High Court · AIR 1928 Mad 1236 : 114 Ind. Cas. 364
High Courts19 Jul 1928
Lakshmana Dola Behara Vs Jujisti Pandi and Others
Madras High Court · 113 Ind. Cas. 547
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts18 Jul 1928
Santhu Mohideen Pillai Tharaganar Vs Jamal Mohammad Jamaludin Labbai
Madras High Court · AIR 1928 Mad 1092
High Courts18 Jul 1928
Soudamini Dassya Choudhurani Vs Sheikh Basir Mamud and Others
Calcutta High Court · AIR 1928 Cal 841 : 115 Ind. Cas. 586
Bengal Tenancy Act, 1885 — Section 32
High Courts18 Jul 1928
Atarmoni Dasi Vs Bepin Behari Dhur and Others
Calcutta High Court · 115 Ind. Cas. 83
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 11Limitation Act, 1963 — Article 183, 3
High Courts18 Jul 1928
Bhogilal Tarachand Javeri Vs Jethalal Motilal Kumbhar
Bombay High Court · (1928) 30 BOMLR 1588 : 114 Ind. Cas. 262
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 4Transfer of Property Act, 1882 — Section 8
High Courts18 Jul 1928Dismissed
Sheikh Mohammad Ishaq and Another Vs Baldeo Prasad and Others
Allahabad High Court · (1928) 07 AHC CK 0064
High Courts18 Jul 1928Allowed
Mohammad Ishaq and Another Vs Baldeo Prasad and Others
Allahabad High Court · (1928) 07 AHC CK 0061
High Courts18 Jul 1928
Abdulla Sahib Vs Vageer Beevi Ammal and Others
Madras High Court · AIR 1928 Mad 1199 : 117 Ind. Cas. 138
High Courts17 Jul 1928
In Re: Khimchand Narottam Bhavsar
Bombay High Court · AIR 1928 Bom 493 : (1928) 30 BOMLR 1273
Criminal Procedure Code, 1898 (CrPC) — Section 197