High Courts13 Jul 1928
Raman Chandra Das Dalal Vs Bhola Nath Hati and Another
Calcutta High Court · AIR 1929 Cal 350
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 59,075 of 61,517
High Courts13 Jul 1928Dismissed
Firm Kripa Ram Chanan Ram Vs Firm Jawahir Lal Narsingh Das
Allahabad High Court · (1928) 07 AHC CK 0063
High Courts13 Jul 1928Dismissed
Dallo Vs Jagan Lal
Allahabad High Court · AIR 1928 All 688 : 110 Ind. Cas. 818
High Courts12 Jul 1928
Gobardhan Lal and Others Vs Sheo Narayan Sahu and Others
Patna High Court · AIR 1929 Patna 202
Guardians and Wards Act, 1890 — Section 31Specific Relief Act, 1877 — Section 21, 26
High Courts12 Jul 1928Allowed
Hira Mani Singh Vs Anmol Singh
Allahabad High Court · (1928) 07 AHC CK 0045
High Courts12 Jul 1928Dismissed
Bhola Nath Vs Emperor
Allahabad High Court · AIR 1929 All 1 : (1929) ILR (All) 313 : 113 Ind. Cas. 213
Criminal Procedure Code, 1898 (CrPC) — Section 342Penal Code, 1860 (IPC) — Section 500
High Courts12 Jul 1928
Zulfiqar Ali and Others Vs Musammat Kallu and Others
Allahabad High Court · 112 Ind. Cas. 227
High Courts11 Jul 1928
Nandlal Pannalal Marwadi Vs Kisanlal Chaturbhuj
Bombay High Court · AIR 1928 Bom 548 : (1928) 30 BOMLR 1391
Civil Procedure Code, 1908 (CPC) — Section 20(c)
High Courts11 Jul 1928
Srimati Manikya Bewa Vs Pushpa Charan Majhi and Others
Calcutta High Court · 115 Ind. Cas. 262
Contract Act, 1872 — Section 25Limitation Act, 1963 — Section 19, 21
High Courts11 Jul 1928
Sm. Manikya Bewa Vs Pushpa Charan Majhi and Others
Calcutta High Court · AIR 1928 Cal 850
Contract Act, 1872 — Section 25
High Courts11 Jul 1928Dismissed
Zafaryab Hasan and Others Vs Umar Daraz Ali Khan and Others
Allahabad High Court · (1928) 07 AHC CK 0053
High Courts11 Jul 1928Dismissed
Hanuman Prasad Narain Singh Vs Mathura Prasad Narain Singh
Allahabad High Court · (1928) 07 AHC CK 0049
High Courts10 Jul 1928
Rabindra Nath Das Vs Jogendra Chandra Deb
Calcutta High Court · AIR 1928 Cal 691 : 114 Ind. Cas. 796
Criminal Procedure Code, 1898 (CrPC) — Section 195, 203
High Courts10 Jul 1928
Chairman of Municipal Commissioners Vs Assam Bengal Ry. Co. Ltd.
Calcutta High Court · AIR 1928 Cal 736
High Courts10 Jul 1928Dismissed
Ram Sarup Kalwar and Another Vs Mahabir Kalwar
Allahabad High Court · AIR 1928 All 685
High Courts10 Jul 1928Dismissed
Joti Prasad and Another Vs Srichand and Another
Allahabad High Court · (1928) 07 AHC CK 0038
High Courts10 Jul 1928Partly Allowed
Bankey Lal and Others Vs Raghunath Sahai and Others
Allahabad High Court · (1928) 07 AHC CK 0037
High Courts10 Jul 1928Dismissed
Basdeo Narain Vs Muhammad Yusuf and Others
Allahabad High Court · (1928) 07 AHC CK 0031
High Courts10 Jul 1928Dismissed
Secretary of State Vs Alladin
Allahabad High Court · AIR 1928 All 735 : (1929) ILR (All) 291 : 114 Ind. Cas. 727