High Courts22 Jun 1928
Bhagwati Prasad and Others Vs E. Peglar and Another
Allahabad High Court · AIR 1928 All 716 : 110 Ind. Cas. 872
Transfer of Property Act, 1882 — Section 111
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 59,079 of 61,517
High Courts21 Jun 1928
Bhabani Charan Sarkar Vs Kadambini Dasi and Others
Calcutta High Court · AIR 1929 Cal 304
Transfer of Property Act, 1882 — Section 67, 76, 84
High Courts21 Jun 1928
Dudu Bhuiya Vs Duman Bhuiya and Another
Calcutta High Court · AIR 1928 Cal 586
Privy Council21 Jun 1928
Narendra Nath Dutta and another Vs Abdul Hakim and others
Privy Council · (1928) AIR(PC) 243
Privy Council21 Jun 1928
Parashuram Detaram Shamdasani and another Vs The Tata Industrial Bank, Ltd. and others
Privy Council · (1928) AIR(PC) 238
High Courts21 Jun 1928Allowed
Musammat Rukia and Another Vs Mewa Lal
Allahabad High Court · (1928) 06 AHC CK 0026
High Courts21 Jun 1928Allowed
Rukia and Another Vs Mewa Lal
Allahabad High Court · (1928) 06 AHC CK 0023
High Courts21 Jun 1928Dismissed
Hira Lal and Others Vs Piarey Lal and Another
Allahabad High Court · (1928) 06 AHC CK 0015
High Courts21 Jun 1928
(Nandam Peda) Veerasami Vs Guttikonda Ratnamma and Another
Madras High Court · AIR 1928 Mad 1087
High Courts20 Jun 1928
Taher Sheikh Chowkidar and Others Vs Otaruddi Howladar and Others
Calcutta High Court · AIR 1929 Cal 475
High Courts20 Jun 1928
Pyari Lal Mullick Vs Jugal Kishore Mullick and Others
Calcutta High Court · AIR 1929 Cal 425 : 118 Ind. Cas. 365
High Courts20 Jun 1928Dismissed
Sohan Lal and Others Vs Mohan Lal and Others
Allahabad High Court · AIR 1928 All 726 : (1928) ILR (All) 986 : 118 Ind. Cas. 177
Registration Act, 1908 — Section 49Transfer of Property Act, 1882 — Section 54
High Courts20 Jun 1928Allowed
Mt. Musharraf Begam and Others Vs Mt. Sikandar Jehan Begam
Allahabad High Court · AIR 1928 All 516 : (1929) ILR (All) 40
High Courts19 Jun 1928
Amulya Ratan Haldar and Others Vs Amulya Chandra Bhaduri
Calcutta High Court · AIR 1929 Cal 115 : 118 Ind. Cas. 565
Privy Council19 Jun 1928
Eshugbayi Eleko Vs Officer administering the Government of Nigeria and another
Privy Council · (1928) AIR(PC) 300
High Courts19 Jun 1928Dismissed
Muhammad Shafiq Ahmad Vs Muhammad Mujtaba and Another
Allahabad High Court · (1928) 06 AHC CK 0020
High Courts19 Jun 1928Dismissed
Debi Dayal Vs Baldeo Prasad and Another
Allahabad High Court · AIR 1928 All 491 : (1928) ILR (All) 982
High Courts18 Jun 1928
Abdul Hakim Vs Annada Prosad Sen and Others
Calcutta High Court · AIR 1928 Cal 669
High Courts18 Jun 1928
Asutosh Ghose and Another Vs Sashi Mohan Roy and Others
Calcutta High Court · AIR 1929 Cal 165
Limitation Act, 1963 — Section 7
High Courts18 Jun 1928
Ajaz Hossain Jafri Vs Altaf Hossain and Others
Calcutta High Court · AIR 1928 Cal 651 : 114 Ind. Cas. 413