High Courts07 Jun 1928
Mohan Sardar and Others Vs Hem Chandra Mandal and Others
Calcutta High Court · AIR 1929 Cal 648
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 59,082 of 61,517
High Courts07 Jun 1928
Mahabir Das Vs Jamuna Prasad Sahu and Others
Patna High Court · AIR 1928 Patna 543
Guardians and Wards Act, 1890 — Section 29, 31
High Courts07 Jun 1928Dismissed
Emperor Vs Lachmi Datt
Allahabad High Court · AIR 1928 All 672
Army Act, 1950 — Section 69Penal Code, 1860 (IPC) — Section 408
High Courts06 Jun 1928
Dwarkanath Mandal and Another Vs Srigobinda Choudhuri
Calcutta High Court · AIR 1929 Cal 130
Limitation Act, 1908 — Section 14Public Demands Recovery Act, 1919 — Section 9
High Courts06 Jun 1928
Gopal Chandra Goldar and Another Vs Shashi Bhusan Dutta and Others
Calcutta High Court · AIR 1928 Cal 852
High Courts06 Jun 1928Dismissed
Nanhu Singh Vs Emperor
Allahabad High Court · AIR 1928 All 706
Criminal Procedure Code, 1898 (CrPC) — Section 476B
High Courts06 Jun 1928
Rangacharya and Others Vs Guru Revti Raman Acharya
Allahabad High Court · (1928) 06 AHC CK 0006
High Courts05 Jun 1928
Kalamjan Bibi and Others Vs Sahajana Bibi and Another
Calcutta High Court · AIR 1929 Cal 77
High Courts05 Jun 1928
Chiranjib Sen Vs Mohendra Nath Biswas and Others
Calcutta High Court · AIR 1929 Cal 90
Bengal Tenancy Act, 1885 — Section 60
High Courts05 Jun 1928
Urmila Dasi and Another Vs Tata Iron Steel Co. Ltd.
Patna High Court · AIR 1928 Patna 508
Workmens Compensation Act, 1923 — Section 30
High Courts05 Jun 1928Dismissed
Mahadeo Prasad and Others Vs Badri Das Ramsarup and Others
Allahabad High Court · (1928) 06 AHC CK 0022
High Courts05 Jun 1928
Ram Charan Lal and Others Vs Ghafoor and Others
Allahabad High Court · AIR 1929 All 31
Limitation Act, 1963 — Section 5
High Courts05 Jun 1928
Jumna Bai Vs S. Rm. M. Rm. Ramanathan Chettiar represented by guardian ad litem Muthayee Achi alias Chittal Achi and Another
Madras High Court · AIR 1929 Mad 29 : (1929) ILR (Mad) 52 : 113 Ind. Cas. 412 : (1928) 28 LW 684 : (1928) 55 MLJ 690
Criminal Procedure Code, 1898 (CrPC) — Section 498Government of India Act, 1915 — Section 107
High Courts04 Jun 1928
Sir Hari Ram Goenka and Others Vs Lachmi Singh and Others
Patna High Court · AIR 1928 Patna 537
High Courts01 Jun 1928
Kinu Sundari Devi Vs Narendra Nath Mukerjee
Calcutta High Court · AIR 1929 Cal 27
Guardians and Wards Act, 1890 — Section 25(1), 45(1)
High Courts01 Jun 1928
Hriday Nath Roy Vs Akhil Chandra Roy as Secretary to the Amaragori Nababidhan Brahma Samaj and Others
Calcutta High Court · 125 Ind. Cas. 299
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8, 11, 99
High Courts01 Jun 1928
Upendra Nath Ghose and Others Vs Baikuntha Nath Ghose and Others
Calcutta High Court · AIR 1929 Cal 237
High Courts01 Jun 1928
Daliluddi Vs Bakshi Bepari and Others
Calcutta High Court · AIR 1929 Cal 140
Bengal Tenancy Act, 1885 — Section 66(3)Civil Procedure Code, 1908 (CPC) — Section 47
High Courts01 Jun 1928
Hriday Nath Roy Vs Akhil Chandra Roy and Others
Calcutta High Court · AIR 1929 Cal 445
Civil Procedure Code, 1908 (CPC) — Section 11, 99