High Courts25 May 1928
Nathuni Sahu and Others Vs Bhagwan Gir and Others
Patna High Court · AIR 1928 Patna 436 : 115 Ind. Cas. 235
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 59,084 of 61,517
High Courts25 May 1928Dismissed
Chiranji Lal Vs Ram Sarup
Allahabad High Court · AIR 1929 All 267 : 118 Ind. Cas. 228
Limitation Act, 1963 — Section 7
High Courts25 May 1928Dismissed
Chotey Lal Vs Laiq Singh
Allahabad High Court · AIR 1929 All 15
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts25 May 1928Dismissed
Walidad Khan Vs Emperor
Allahabad High Court · AIR 1928 All 660 : 110 Ind. Cas. 223
High Courts25 May 1928Disposed Of
Madan Lal and Another Vs Mt. Gur Dassi
Allahabad High Court · AIR 1928 All 650 : 110 Ind. Cas. 376
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11
High Courts25 May 1928Dismissed
Markunday and Others Vs Mahabir Pandey and Others
Allahabad High Court · 110 Ind. Cas. 560
Limitation Act, 1963 — Section 20
High Courts25 May 1928
Dharam Prakash Vs Mt. Kalawati Devi
Allahabad High Court · (1928) 05 AHC CK 0003
High Courts23 May 1928
Sthira Hari Bhattacharjee Vs Sasadhar Karmakar and Others
Calcutta High Court · AIR 1929 Cal 515 : 117 Ind. Cas. 854
Cess Act, 1880 — Section 20(b)
High Courts23 May 1928
Krishna Chandra Bhowmik Vs Pabna Dhana Bhandar Co. Ltd. and Others
Calcutta High Court · AIR 1928 Cal 722 : 117 Ind. Cas. 552
High Courts23 May 1928
Government of Bengal Vs Nasar Darzi and Others
Calcutta High Court · AIR 1929 Cal 62
Penal Code, 1860 (IPC) — Section 148, 149, 302
High Courts23 May 1928
Chepa Mahton and Others Vs Emperor
Patna High Court · AIR 1928 Patna 550
Criminal Procedure Code, 1898 (CrPC) — Section 100Penal Code, 1860 (IPC) — Section 225B, 353
High Courts23 May 1928Dismissed
Piare Lal Vs Kishan Lal
Allahabad High Court · AIR 1928 All 704 : 110 Ind. Cas. 876
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts23 May 1928Dismissed
Lakhpat Rai Vs Durga Prasad and Another
Allahabad High Court · AIR 1928 All 758 : (1928) ILR (All) 880
High Courts23 May 1928Disposed Of
In Re: three vakils of Jhansi
Allahabad High Court · (1928) 05 AHC CK 0026
High Courts23 May 1928
Narsingh Prasad Singh and Others Vs Partap Singh and Others
Allahabad High Court · AIR 1928 All 480 : (1928) ILR (All) 882
High Courts22 May 1928
Monmotho Nath and Others Vs Bepin Behary and Others
Calcutta High Court · AIR 1928 Cal 582
High Courts22 May 1928
Gour Mohan Sarkar and Another Vs Hari Mohan Mondal
Calcutta High Court · AIR 1930 Cal 161
Bengal Tenancy Act, 1885 — Section 49, 5(5)
High Courts22 May 1928
Monmotho Nath alias Moni Mohan Lahiri and Others Vs Bepin Behary Munshi and Others
Calcutta High Court · 117 Ind. Cas. 532
High Courts22 May 1928
E.S. Olpadvolla Vs James Wright
Calcutta High Court · AIR 1928 Cal 873 : 117 Ind. Cas. 691
Penal Code, 1860 (IPC) — Section 483