JUDGMENT DATABASE

Search 12,30,331 Indian judgments.

12,30,331 judgments in All Courts · page 59,090 of 61,517

High Courts30 Apr 1928Allowed

Shri Dhar and Another Vs Rao Saheb Udaibir Singh Judeo

Allahabad High Court · 115 Ind. Cas. 454

Civil Procedure Code, 1908 (CPC) — Section 11North Western Provinces Tenancy Act, 1901 — Section 198Civil Procedure Code, 1908 (CPC) — Section 11

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High Courts30 Apr 1928Allowed

Shri Dhar and Another Vs Udaibir Singh Judeo

Allahabad High Court · AIR 1929 All 17

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10

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High Courts30 Apr 1928Dismissed

Mt. Tamiz-un-Nissa Bibi Vs Muhammad Husain

Allahabad High Court · AIR 1928 All 714 : (1928) ILR (All) 306 : 113 Ind. Cas. 745

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High Courts30 Apr 1928

Geri Bibi Vs Sarasamed Meer Saheb and Others

Madras High Court · 122 Ind. Cas. 644

Civil Procedure Code, 1908 (CPC) — Section 92

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High Courts27 Apr 1928

Venkatasubbammal Vs Kandasamy Raja

Madras High Court · AIR 1928 Mad 978 : 113 Ind. Cas. 310

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High Courts27 Apr 1928

Mir Mahaboob Hussain Sahib Vs Mir Surajuddin Sahib Bahadur and Others

Madras High Court · AIR 1928 Mad 1148

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High Courts27 Apr 1928

Ramasamy Mudaliar and Others Vs Alagathai Anni and Others

Madras High Court · AIR 1929 Mad 96

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High Courts27 Apr 1928

Manmotha Kumar Bose Vs Abu Jafer Mahomed Hashin Ali

Calcutta High Court · AIR 1929 Cal 560

Civil Procedure Code, 1908 (CPC) — Order 37 Rule 2(2)Presidency Small Cause Courts Act, 1882 — Section 22

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High Courts27 Apr 1928

Manmotha Kinkur Bose Vs Abu Japer Mahomed Hashin Ali

Calcutta High Court · 116 Ind. Cas. 736

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High Courts27 Apr 1928

Rai Mani Dasi and Others Vs Upendra Nandan Das Mahapatra and Others

Calcutta High Court · AIR 1928 Cal 706 : 118 Ind. Cas. 338

Bengal Tenancy Act, 1885 — Section 105, 105A

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High Courts27 Apr 1928Dismissed

Ram Chand Vs Emperor

Allahabad High Court · AIR 1929 All 157 : (1928) ILR (All) 853

United Provinces Prevention of Adulteration Act, 1912 — Section 4

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High Courts27 Apr 1928Dismissed

Urjun Vs Mathura Nath and Others

Allahabad High Court · AIR 1928 All 395

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High Courts27 Apr 1928

Mansa Ram Vs Mohammad Husain and Others

Allahabad High Court · AIR 1928 All 624

North Western Provinces Tenancy Act, 1901 — Section 66

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High Courts27 Apr 1928

Mir Mahoboob Hussain Sahib Vs Mir Surayudin Sahib Bahadur and Others

Madras High Court · 115 Ind. Cas. 150

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High Courts26 Apr 1928

S.A. Rajamier Vs M.R.M.A. Subramaniam Chettiar and Others

Madras High Court · AIR 1928 Mad 1201

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High Courts26 Apr 1928

K. Swaminatha Aiyar and Another Vs S.M.C.T. Ramaswami Chettiar and Others

Madras High Court · 117 Ind. Cas. 139

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High Courts26 Apr 1928

Ram Charan Goldar and Others Vs Hamid Ali and Others

Calcutta High Court · AIR 1929 Cal 575 : 117 Ind. Cas. 595

Court Fees Act, 1870 — Article 11(b), 5

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High Courts26 Apr 1928

Panchanan Mukherjee Vs Emperor

Calcutta High Court · AIR 1929 Cal 257

Calcutta Police Act, 1866 — Section 78ACriminal Procedure Code, 1898 (CrPC) — Section 172Penal Code, 1860 (IPC) — Section 354

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High Courts26 Apr 1928

Umedmull Mangalchand Vs Mani Ram Agarwalla and Another

Calcutta High Court · AIR 1929 Cal 399

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High Courts26 Apr 1928

Gillu Mal and Another Vs Manohar Das Jai Narain and Others

Patna High Court · AIR 1928 Patna 434

Limitation Act, 1963 — Article 11

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