Privy Council24 Apr 1928
Sakalaguna Nayudu and another Vs Chinna Munuswami Nayakar
Privy Council · (1928) AIR(PC) 174
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 59,092 of 61,517
High Courts24 Apr 1928Disposed Of
In Re: Section 25, Paper Currency Act (10 of 1923)
Allahabad High Court · (1928) 04 AHC CK 0015
High Courts24 Apr 1928
Perianambi Srirangachariar Vs Narasimha Aiyar and Others
Madras High Court · AIR 1928 Mad 1193 : 113 Ind. Cas. 290 : (1929) 29 LW 750 : (1929) 56 MLJ 597
Provincial Insolvency Act, 1920 — Section 24
High Courts23 Apr 1928
Kanhirampare Ravunni Nair and Another Vs Nalannad and Another
Madras High Court · AIR 1928 Mad 1131
High Courts23 Apr 1928
Suniti Sundari Devi Vs Srikrishna Chakravarti and Others
Calcutta High Court · AIR 1928 Cal 514
High Courts23 Apr 1928
Gour Chandra Das and Another Vs Emperor
Calcutta High Court · AIR 1929 Cal 14
Arms Act, 1959 — Section 19FEvidence Act, 1872 — Section 30Explosive Substances Act, 1908 — Section 5
High Courts23 Apr 1928
Godasankara Vila Rajah Avergal Vs The Board of Commissioners for Hindu Religious Endowments
Madras High Court · 113 Ind. Cas. 88 : (1929) 29 LW 549 : (1929) 56 MLJ 113
Religious Endowments Act, 1863 — Section 84
High Courts22 Apr 1928Allowed
Rattan Chand Vs Ram Kishan Murarji and Another
Allahabad High Court · (1928) 04 AHC CK 0013
High Courts20 Apr 1928
Ashita Ranjan Bose Vs Emperor
Calcutta High Court · AIR 1928 Cal 339
Criminal Procedure Code, 1898 (CrPC) — Section 242
High Courts20 Apr 1928
Kailash Sundari Dasi and Others Vs Midnapur Zemindary Co. Ltd.
Calcutta High Court · AIR 1929 Cal 47
Bengal Tenancy Act, 1885 — Section 105, 109A
High Courts20 Apr 1928
Rai Charan Pal and Another Vs Jadu Nath Pal and Others
Calcutta High Court · AIR 1928 Cal 376
Bengal Tenancy Act, 1885 — Section 85Letters Patent Act, 1865 — Section 15
High Courts20 Apr 1928
Hitnarain Singh Vs Rambarai Rai and Others
Patna High Court · 115 Ind. Cas. 196
Criminal Procedure Code, 1898 (CrPC) — Section 144Evidence Act, 1872 — Section 114, 32
High Courts20 Apr 1928Allowed
Govind Prasad Vs Har Kishen and Others
Allahabad High Court · AIR 1929 All 131 : (1928) ILR (All) 837
High Courts20 Apr 1928Dismissed
Chandrika Lal and Others Vs Sami Nath and Another
Allahabad High Court · (1928) 04 AHC CK 0026
High Courts20 Apr 1928Disposed Of
Raghubir Saran and Another Vs Ram Saran and Another
Allahabad High Court · AIR 1928 All 651 : 114 Ind. Cas. 33
High Courts20 Apr 1928Dismissed
Pulandhar Singh Vs Bhagwat Singh and Others
Allahabad High Court · AIR 1928 All 547 : 114 Ind. Cas. 873
High Courts20 Apr 1928
In Re: Lambadi Latohma Naik
Madras High Court · 115 Ind. Cas. 241
Forest Act, 1882 — Section 55