High Courts28 Mar 1928
Rikhi Nath Kuari Vs Rango Mahto and Others
Patna High Court · AIR 1929 Patna 18
Chotanagpur Tenancy Act, 1908 — Section 139, 41, 41(d)
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 59,097 of 61,517
High Courts28 Mar 1928
Gaya Prasad and Others Vs Babu Ram and Another
Allahabad High Court · (1928) 03 AHC CK 0008
High Courts28 Mar 1928
Mt. Mukhtari Vs Harbans Singh
Allahabad High Court · AIR 1928 All 614 : 118 Ind. Cas. 172
Agra Tenancy Act, 1926 — Section 167
High Courts28 Mar 1928
M.S.A.P.L. Palaniappa Chetty Vs Raman Chetty and Others
Madras High Court · 117 Ind. Cas. 724
High Courts28 Mar 1928
Seethai Ammal and Another Vs K. Narayana Ayyangar
Madras High Court · AIR 1928 Mad 976 : 113 Ind. Cas. 63
High Courts28 Mar 1928
In Re: Mannen Venkayya and Others
Madras High Court · (1928) 28 LW 511 : (1928) 55 MLJ 712
High Courts28 Mar 1928
Palaniappa Chetty Vs Raman Chetty and Others
Madras High Court · AIR 1929 Mad 672
High Courts27 Mar 1928
Corporation of Calcutta Vs Ananta Dhar and Another
Calcutta High Court · AIR 1928 Cal 336
Calcutta Municipal Act, 1923 — Section 488, 488(2)Public Health Act, 1875 — Section 158
High Courts27 Mar 1928
Santasila Dasi Vs Narendra Nath Pal
Calcutta High Court · AIR 1929 Cal 290 : 121 Ind. Cas. 570
High Courts27 Mar 1928
Babu Hasanali Mujawar Vs Emperor
Bombay High Court · AIR 1928 Bom 286 : 115 Ind. Cas. 399
Criminal Procedure Code, 1898 (CrPC) — Section 529(f), 530(p)
High Courts27 Mar 1928
Emperor Vs Babu Hansanali Mujawar
Bombay High Court · (1928) 30 BOMLR 653
Criminal Procedure Code, 1898 (CrPC) — Section 529(f), 530(p)
High Courts27 Mar 1928
Ramphal Singh and Another Vs Lalji Singh and Others
Patna High Court · AIR 1928 Patna 409
Estates Partition Act, 1897 — Section 81
High Courts27 Mar 1928
Raghunandan Prasad Singh and Another Vs Kumar Ghanand Singh
Patna High Court · AIR 1928 Patna 502
Civil Procedure Code, 1908 (CPC) — Section 144, 47
High Courts27 Mar 1928Disposed Of
Ram Charan Banwari Lal Vs Kishori Lal Ram Sarup
Allahabad High Court · AIR 1929 All 50
Civil Procedure Code, 1908 (CPC) — Section 115, 24
High Courts27 Mar 1928
Ram Charan-Banwari Lal Vs Kishori Lal-Ram Sarup
Allahabad High Court · (1928) ILR (All) 810 : 115 Ind. Cas. 127
Civil Procedure Code, 1908 (CPC) — Section 24(4)Civil Procedure Code, 1908 (CPC) — Section 24(4)Civil Procedure Code, 1908 (CPC) — Section 24(4)
High Courts27 Mar 1928
K. Venkitarayan and Others Vs V. Kesavan Pattar and Others
Madras High Court · AIR 1929 Mad 778
High Courts26 Mar 1928
Swaminathan Vs V. Subramania Ayyar and Another
Madras High Court · AIR 1928 Mad 1082
High Courts26 Mar 1928
The Mercantile Bank of India, Limited Vs F.M. Caeiro
Bombay High Court · 114 Ind. Cas. 389
Bombay Port Trust Act, 1879 — Section 39, 42
High Courts26 Mar 1928
Jamiraddin Vs Khadejanessa Bibi and Others
Calcutta High Court · AIR 1929 Cal 685 : 114 Ind. Cas. 407
Bengal Tenancy Act, 1885 — Section 105, 107
High Courts26 Mar 1928
Sibesh Chandra Pakrashi Vs Bibi Bhusan Roy and Others
Calcutta High Court · AIR 1928 Cal 750
Bengal Local Self-Government Act, 1885 — Section 138(a)