High Courts21 Mar 1928
(Bethapudi) Tandavamurti Vs (Bethapudi) Durgamba and Others
Madras High Court · AIR 1928 Mad 1154 : 113 Ind. Cas. 260
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 59,099 of 61,517
High Courts21 Mar 1928
Ojamshee Purushottamdas and Co. Vs Abdul Rahim Oosman and Co.
Calcutta High Court · AIR 1929 Cal 705
High Courts21 Mar 1928
Rang Raj Singh Vs Sheonarain Lal and Others
Patna High Court · AIR 1928 Patna 398
High Courts21 Mar 1928
Lalji Singh and Others Vs Nawab Chowdhary and Others
Patna High Court · AIR 1928 Patna 652
Registration Act, 1908 — Section 2
High Courts21 Mar 1928
Sri Krishna Sinha and others Vs Emperor
Patna High Court · (1928) 03 PAT CK 0003
High Courts21 Mar 1928Allowed
Mt. Raj Rani Vs Gulab and Another
Allahabad High Court · (1928) 03 AHC CK 0020
High Courts21 Mar 1928
The Secretary of State for India in Council Vs Sri Kuthalanathaswami Temple
Madras High Court · (1929) ILR (Mad) 25 : (1929) 29 LW 85 : (1929) 1 MLJ 24
Tamil Nadu Land Encroachment Act, 1905 — Section 2(1)
High Courts21 Mar 1928
Mt. Amir Bi Vs Abdul Rahim Sahib and Others
Madras High Court · 110 Ind. Cas. 276 : (1928) 28 LW 583 : (1928) 55 MLJ 266
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 13
High Courts20 Mar 1928
Krishnaswamy Asari and Another Vs Muthulakshmi Ammal
Madras High Court · AIR 1928 Mad 1097
High Courts20 Mar 1928
S. Vijayaraghavachariar and Others Vs Emperor
Madras High Court · AIR 1928 Mad 1268
High Courts20 Mar 1928
Syed Hussain Vs C.S. Munirathnam Chetty
Madras High Court · AIR 1929 Mad 489(1)
City Municipal Act, 1919 — Section 65(2)
High Courts20 Mar 1928
Raj Kumar Dutta Vs Jadu Nath Gupta
Calcutta High Court · AIR 1929 Cal 159 : 116 Ind. Cas. 172
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts20 Mar 1928
Hari Ram and Another Vs Fori Ram and Others
Patna High Court · AIR 1928 Patna 555
High Courts20 Mar 1928Dismissed
Muhammad Nazir Vs Emperor
Allahabad High Court · (1928) 03 AHC CK 0029
High Courts20 Mar 1928Dismissed
Emperor Vs Muhammad Siraj
Allahabad High Court · AIR 1928 All 400 : 113 Ind. Cas. 742
High Courts20 Mar 1928Allowed
Bhawani Prasad Vs Joti Prasad
Allahabad High Court · (1928) 03 AHC CK 0009
High Courts20 Mar 1928Dismissed
Mohammad Nazir Vs Emperor
Allahabad High Court · (1928) 03 AHC CK 0005
High Courts20 Mar 1928Dismissed
Har Swarup Vs Muhammad Siraj
Allahabad High Court · (1928) ILR (All) 806
Penal Code, 1860 (IPC) — Section 500, 501Penal Code, 1860 (IPC) — Section 500, 501Penal Code, 1860 (IPC) — Section 500, 501
High Courts20 Mar 1928
The Commissioner of Income Tax Vs A.L.S.P.P.L. Subramanian Chettiar and Others
Madras High Court · AIR 1928 Mad 923 : (1928) ILR (Mad) 787 : 110 Ind. Cas. 889 : (1928) 28 LW 190 : (1928) 55 MLJ 416
Income Tax Act, 1961 — Section 10(2)(iii)
High Courts20 Mar 1928
In Re: S. Vijayaraghavachari and Others
Madras High Court · 114 Ind. Cas. 365
Penal Code, 1860 (IPC) — Section 330, 345