High Courts15 Mar 1928
R. Srinivasa Reddy Vs M. Dasaratharama Reddy
Madras High Court · AIR 1929 Mad 198 : (1929) ILR (Mad) 66 : 113 Ind. Cas. 336 : (1928) 28 LW 504 : (1929) 56 MLJ 33
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 59,101 of 61,517
High Courts14 Mar 1928
Polapragada Sreeramulu Vs Polapragada Naghabhushanam and Another
Madras High Court · AIR 1928 Mad 963 : (1928) 28 LW 496
High Courts14 Mar 1928
Sri Bashyam Konayamma Vs Sri Bashyam Ramaswami Garu and Another
Madras High Court · AIR 1928 Mad 851
High Courts14 Mar 1928
Maharajadhiraj of Darbhanga Vs The Commissioner of Income Tax
Patna High Court · AIR 1928 Patna 468 : 111 Ind. Cas. 638
Income Tax Act, 1922 — Section 66(3)
High Courts14 Mar 1928
Sri Bhashyam Konayamma by her next friend and father Nedamamarli Kandala Tiruvengala Bhasyakaracharyulu Vs Sri Bhashyam Rangacharayulu by his guardian and Another
Madras High Court · 110 Ind. Cas. 782
High Courts14 Mar 1928
M.R.A.L. Lakshmanan Chetty Vs M.R.A.P.L. Palaniappa Chetty
Madras High Court · AIR 1928 Mad 1052
High Courts14 Mar 1928
Machanjeeri Ahmed Vs K. Govinda Prabhu
Madras High Court · (1928) ILR (Mad) 862 : 114 Ind. Cas. 227 : (1928) 28 LW 352 : (1928) 55 MLJ 661
Provincial Insolvency Act, 1920 — Section 78
High Courts14 Mar 1928
Rathina Thevan Vs Packirisami Thevan
Madras High Court · AIR 1928 Mad 1088 : (1928) 28 LW 645
High Courts13 Mar 1928
Bepin Chandra Mandal and Others Vs Emperor
Calcutta High Court · AIR 1928 Cal 444
Criminal Procedure Code, 1898 (CrPC) — Section 307, 439Penal Code, 1860 (IPC) — Section 201
High Courts13 Mar 1928
Kadira Vs Emperor
Calcutta High Court · AIR 1928 Cal 466
Criminal Procedure Code, 1898 (CrPC) — Section 374Penal Code, 1860 (IPC) — Section 109, 120B, 302
High Courts13 Mar 1928
The Commissioner of Income Tax, Bombay Presidency Vs The Bombay Trust Corporation Limited as Agent for the Hongkong Trust Corporation Limited
Bombay High Court · (1928) ILR (Bom) 702
Income Tax Act, 1922 — Section 10, 18, 19, 2(11), 3
High Courts13 Mar 1928Dismissed
Emperor Vs Bansilal Gangaram Vani
Bombay High Court · (1928) 30 BOMLR 646 : (1928) ILR (Bom) 686
Bombay Abkari Act, 1878 — Section 43(I)(a)Criminal Procedure Code, 1898 (CrPC) — Section 428
High Courts13 Mar 1928
Emperor Vs Narayan Dhaku Bhil
Bombay High Court · AIR 1928 Bom 240 : (1928) 30 BOMLR 620 : (1928) ILR (Bom) 456
Criminal Procedure Code, 1898 (CrPC) — Section 349, 403
High Courts13 Mar 1928
Kuldip Mahto Vs Muhammad Hashim and Others
Patna High Court · AIR 1928 Patna 396
High Courts13 Mar 1928
Mt. Bibi Fatma and Others Vs Abdul Karim and Others
Patna High Court · AIR 1928 Patna 539
Evidence Act, 1872 — Section 32(5), 32(6), 50
High Courts13 Mar 1928
Sri Sri Sri Srinivasa Rajamani Raja Deo, Rajah of Mandasa Vs Senapati Jagannaikulu and Another
Madras High Court · (1928) 28 LW 515 : (1929) 56 MLJ 81
Madras Estates Land Act, 1908 — Section 95
High Courts13 Mar 1928
Muthuswami Kavundan and Others Vs Ponnayya Kavundan and Others
Madras High Court · (1928) ILR (Mad) 815 : 110 Ind. Cas. 613 : (1928) 28 LW 182 : (1928) 55 MLJ 436
Contract Act, 1872 — Section 69
High Courts12 Mar 1928
Beas Singh and Others Vs Baldeo Pathak and Others
Patna High Court · AIR 1928 Patna 343
Partition Act, 1893 — Section 7
High Courts12 Mar 1928
Kishori Jha and Another Vs Anand Kishore Jha
Patna High Court · AIR 1930 Patna 162(1)
Criminal Procedure Code, 1898 (CrPC) — Section 144, 144(4), 439
Privy Council12 Mar 1928
A.T.K.P.L.M. Muthiah Chetti Vs Palaniappa Chetti and others
Privy Council · (1928) AIR(PC) 139