High Courts02 Mar 1928
Secy. of State Vs Sati Prasad Garga and Others
Calcutta High Court · AIR 1929 Cal 197
Cess Act, 1880 — Section 41, 6
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 59,103 of 61,517
High Courts02 Mar 1928
Secretary of State for India Vs Sati Prasad Garga and Others
Calcutta High Court · 115 Ind. Cas. 185
Bengal Cess Act, 1880 — Section 4, 5, 6
High Courts02 Mar 1928
Govinddas Rajaramdas Gujar Vs Ganpatdas Narottamdas Gujar
Bombay High Court · AIR 1928 Bom 365 : (1928) 30 BOMLR 912
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts02 Mar 1928
Damodar Prasad Tewari Vs Lachimi Prasad Singh and Others
Patna High Court · AIR 1928 Patna 354
Transfer of Property Act, 1882 — Section 106
High Courts02 Mar 1928Disposed Of
Bhogi Ram Vs Kishori Lal
Allahabad High Court · (1928) 03 AHC CK 0013
High Courts02 Mar 1928
Mrs. M.E.D'Cruz Vs Nagiah Naidu and Others
Madras High Court · AIR 1929 Mad 64 : 114 Ind. Cas. 837 : (1929) 29 LW 91 : (1928) 55 MLJ 683
Transfer of Property Act, 1882 — Section 10
High Courts01 Mar 1928
Dadamudy Tatayya and Others Vs Kelachina Venkatasubbarayya Sastri
Madras High Court · AIR 1928 Mad 786
High Courts01 Mar 1928
In Re: N. Dharmaraja Ayyar, Second Grade Pleader
Madras High Court · AIR 1928 Mad 918
High Courts01 Mar 1928Dismissed
Bhimava Bhimappa Dodmani Vs Krishtagowda Ramangowda Patil
Bombay High Court · (1928) 30 BOMLR 908 : 113 Ind. Cas. 251
Succession Act, 1925 — Section 76
High Courts01 Mar 1928
Ayetonnessa Bibi Vs Amjed Ali and Others
Calcutta High Court · AIR 1928 Cal 717
High Courts01 Mar 1928
In Re: Virbhan Bhagaji
Bombay High Court · AIR 1928 Bom 290 : (1928) 30 BOMLR 642 : (1928) ILR (Bom) 448
Criminal Procedure Code, 1898 (CrPC) — Section 202Easements Act, 1882 — Section 36Penal Code, 1860 (IPC) — Section 506
High Courts01 Mar 1928Dismissed
Emperor Vs Narayan Keshav Devasthali
Bombay High Court · (1928) 30 BOMLR 651 : (1928) ILR (Bom) 699
Criminal Procedure Code, 1898 (CrPC) — Section 342, 428
High Courts01 Mar 1928Dismissed
Qadri Jahan Begam Vs Fazal Ahmad
Allahabad High Court · (1928) 03 AHC CK 0027
High Courts01 Mar 1928Dismissed
Mt. Mubarak Bano and Another Vs Ali Raza and Others
Allahabad High Court · (1928) 03 AHC CK 0019
High Courts01 Mar 1928
In Re: N.D., a Second Grade Pleader
Madras High Court · (1928) ILR (Mad) 798 : 110 Ind. Cas. 815 : (1928) 55 MLJ 170
High Courts29 Feb 1928
A. Mahalinga Kudumban and Others Vs Theetharappa Mudaliar
Madras High Court · AIR 1929 Mad 223 : (1929) 29 LW 237 : (1929) 56 MLJ 387
Land Acquisition Act, 1894 — Section 54
High Courts29 Feb 1928
Suresh Chandra Chatterjee Vs Kanti Chandra Bhattacharjee
Calcutta High Court · AIR 1928 Cal 436 : 110 Ind. Cas. 715
Transfer of Property Act, 1882 — Section 106
High Courts29 Feb 1928
Emperor Vs Burjorji Nowroji Kelawalla
Bombay High Court · (1928) 30 BOMLR 639
Criminal Procedure Code, 1898 (CrPC) — Section 215Penal Code, 1860 (IPC) — Section 302
High Courts29 Feb 1928
Deo Narayan, Singh and Others Vs Dwarka, Prasad Singh and Others
Patna High Court · AIR 1928 Patna 429
Bengal Tenancy Act, 1885 — Section 30B, 50Evidence Act, 1872 — Section 32