Privy Council09 Feb 1928
Baijnath Ram and another Vs Gopal Ram Khemka and others
Privy Council · (1928) AIR(PC) 92
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 59,111 of 61,517
High Courts09 Feb 1928Disposed Of
Sheo Jangal Prasad Vs Emperor
Allahabad High Court · AIR 1928 All 232 : (1928) ILR (All) 666 : 113 Ind. Cas. 740
High Courts09 Feb 1928Disposed Of
Ram Partab Singh Vs Chhotey Lal Singh and Others
Allahabad High Court · AIR 1928 All 269
High Courts09 Feb 1928
Bulaqi Das and Others Vs Kesri and Others
Allahabad High Court · (1928) ILR (All) 686 : 113 Ind. Cas. 725
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 92, 47Limitation Act, 1963 — Article 12Civil Procedure Code, 1908 (CPC) — Order 21 Rule 92, 47
High Courts09 Feb 1928
Bulaki Das and Others Vs Kesri and Others
Allahabad High Court · AIR 1928 All 363
High Courts09 Feb 1928
V.G. Shanmuga Mudaliar Vs Kaveri Ammal and Another
Madras High Court · AIR 1928 Mad 708
High Courts09 Feb 1928
Perumal Pillai Vs Perumal Chetty and Another
Madras High Court · (1928) ILR (Mad) 701 : (1928) 28 LW 161 : (1928) 55 MLJ 253
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3
High Courts08 Feb 1928
Ambica Charan Kundu and Others Vs Kumud Mohun Chaudhury and Others
Calcutta High Court · AIR 1928 Cal 893 : 110 Ind. Cas. 521
Evidence Act, 1872 — Section 11, 13, 157, 32(2), 35
High Courts08 Feb 1928
Bhola Nath Bose Vs Mt. Nagendra Bala Chaudhurani and Another
Calcutta High Court · AIR 1928 Cal 810 : 110 Ind. Cas. 571
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts08 Feb 1928
Baikuntha Nath Das Vs Sheik Azidulla and Others
Calcutta High Court · AIR 1928 Cal 870
Limitation Act, 1963 — Article 121
High Courts08 Feb 1928
Dhondi Khandu Choudhari Vs Appa Raghuji Choudhari
Bombay High Court · AIR 1928 Bom 269 : (1928) 30 BOMLR 720 : 113 Ind. Cas. 523
Registration Act, 1908 — Section 50Transfer of Property Act, 1882 — Section 41
High Courts08 Feb 1928
P.L.M. Palaniappa Chettiar Vs S. Rajagopala Pandarathar and Others
Madras High Court · AIR 1928 Mad 773
High Courts07 Feb 1928
Sourindra Nath Basu and Others Vs Nirmal Chandra Banerjee and Others
Calcutta High Court · AIR 1928 Cal 882 : 117 Ind. Cas. 693
High Courts07 Feb 1928
Samiuddin and Others Vs Emperor
Calcutta High Court · AIR 1928 Cal 500
Penal Code, 1860 (IPC) — Section 395, 75
High Courts07 Feb 1928
Aroth Vs Craig Jute Mills Ltd.
Calcutta High Court · AIR 1928 Cal 481
Workmens Compensation Act, 1923 — Section 11(6), 27
High Courts07 Feb 1928
Cheria Kunhi Shridevi Amma Tirumumpu and Others Vs Valia Narayan Tirumumpu
Madras High Court · AIR 1929 Mad 20 : 114 Ind. Cas. 839
High Courts07 Feb 1928
G. Narayanaswami Chetty Vs C. Ramaswami Chetty and Another
Madras High Court · AIR 1928 Mad 817
High Courts07 Feb 1928
Dinavahi Venkata Hanumantha Rao Vs Yerugulapati Gangayya and Others
Madras High Court · AIR 1928 Mad 608 : (1928) ILR (Mad) 594 : 110 Ind. Cas. 611 : (1928) 28 LW 304 : (1928) 55 MLJ 168
High Courts07 Feb 1928
Dewan Bahadur G. Narayanaswami Chetty Vs C. Ramaswami Chetty and Another
Madras High Court · (1928) 28 LW 372 : (1928) 54 MLJ 677
Succession Act, 1925 — Section 307, 311
High Courts06 Feb 1928
Akhoy Kumar Dey and Others Vs Emperor
Calcutta High Court · AIR 1928 Cal 495 : 114 Ind. Cas. 131
Merchandise Marks Act, 1889 — Section 15