High Courts30 Jan 1928Dismissed
Mohan Lal Vs Ram Charan and Another
Allahabad High Court · AIR 1928 All 213 : 108 Ind. Cas. 690
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 59,115 of 61,517
High Courts30 Jan 1928Dismissed
Ganeshi Lal and Others Vs Rohni Rukumdhuj Prasad Singh
Allahabad High Court · (1928) 01 AHC CK 0013
High Courts30 Jan 1928
Pulakam Ramakristnareddi and Another Vs Nooney Panakalu
Madras High Court · AIR 1928 Mad 1129 : 110 Ind. Cas. 342
High Courts30 Jan 1928
The Madura Devasthanams Vs The Madura Municipal Council
Madras High Court · (1928) ILR (Mad) 301 : 110 Ind. Cas. 89 : (1928) 27 LW 834 : (1928) 54 MLJ 625
High Courts30 Jan 1928
Samudrula Venkatakishnayya Chetty and Others Vs Venkadari Rangayya Chetty and Others
Madras High Court · AIR 1928 Mad 865 : 117 Ind. Cas. 720
High Courts30 Jan 1928
Vysyam Kandiyal alias Punathil Kandan Vs Neelambalathi Andi and Others
Madras High Court · 114 Ind. Cas. 338
High Courts30 Jan 1928
Chinnan Chettiar Vs V. Sundaresa Ayyar and Others
Madras High Court · AIR 1929 Mad 322
High Courts30 Jan 1928
(Vysyan) Kandiyil Kundan Vs Neelambalatha Andi and Others
Madras High Court · AIR 1929 Mad 508
High Courts27 Jan 1928
Ramasamy Pillai and Others Vs Marimuthu Goundan and Another
Madras High Court · AIR 1928 Mad 764 : 113 Ind. Cas. 865
High Courts27 Jan 1928Dismissed
Basangowda Shivangowda Dharmagowdar Vs Rudrappa Fakirappa Ganiger
Bombay High Court · AIR 1928 Bom 291 : (1928) 30 BOMLR 591 : (1928) ILR (Bom) 393 : 110 Ind. Cas. 633
Evidence Act, 1872 — Section 115
High Courts27 Jan 1928
Mova Nageswara Rao Vs Mandava Kotamma and Others
Madras High Court · 110 Ind. Cas. 495
High Courts27 Jan 1928
Movva Nageswara Rao and Another Vs Mandava (Kotayya)
Madras High Court · AIR 1928 Mad 830
High Courts27 Jan 1928
In Re: Veerappa Goundan and Others
Madras High Court · (1928) ILR (Mad) 956 : 114 Ind. Cas. 353 : (1928) 28 LW 575 : (1928) 55 MLJ 591
Penal Code, 1860 (IPC) — Section 395
High Courts27 Jan 1928
In Re: M. Visvanadha Rao and Others
Madras High Court · (1928) 55 MLJ 442
Criminal Procedure Code, 1898 (CrPC) — Section 144
High Courts26 Jan 1928
Titan Pramanik and Others Vs Chintan Pramanik
Calcutta High Court · AIR 1929 Cal 96
Penal Code, 1860 (IPC) — Section 147, 325
High Courts26 Jan 1928
Nand Kishore Lal Vs Pasupati Nath Sahu and Another
Patna High Court · AIR 1928 Patna 348
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts26 Jan 1928
Lal Govind Nath Sahi Deo Vs Lal Mahesar Nath Sahi Deo and Others
Patna High Court · AIR 1928 Patna 244
Chotanagpur Tenancy Act, 1908 — Section 258, 89
High Courts25 Jan 1928
Abdul Rahim and Others Vs Tufan Gazi and Others
Calcutta High Court · AIR 1928 Cal 584
High Courts25 Jan 1928
Sarada Charan Sen and Another Vs Banka Behari Das and Others
Calcutta High Court · AIR 1928 Cal 474 : 108 Ind. Cas. 584
Civil Procedure Code, 1908 (CPC) — Section 2(12)
High Courts25 Jan 1928
Haran Chandra Saha and Another Vs Behari Lal Bhumia and Others
Calcutta High Court · AIR 1928 Cal 560
Estates Partition Act, 1897 — Section 81