High Courts24 Jan 1928
Tadi Sarreddi and Another Vs Chelamcherla Brahmayya By Mothers and Guardian Rattamma
Madras High Court · 115 Ind. Cas. 153
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 59,117 of 61,517
High Courts23 Jan 1928Allowed
Bhagwati Vs Banarsi Das
Bombay High Court · (1928) 30 BOMLR 834
Contract Act, 1872 — Section 69Transfer of Property Act, 1882 — Section 55(1)(g)
High Courts23 Jan 1928
Khagendra Prasanna Sen Vs Sasi Mohan Tarkasastri and Others
Calcutta High Court · AIR 1928 Cal 406 : 110 Ind. Cas. 340
Bengal Tenancy Act, 1885 — Section 52
High Courts23 Jan 1928
Gopeswar Sen and Others Vs Burdwanadhipati Maharajadhiraj Bijoy Chand Mahatab Bahadur
Calcutta High Court · AIR 1928 Cal 854 : 108 Ind. Cas. 883
Bengal Tenancy Act, 1885 — Section 105
High Courts23 Jan 1928
Chota Nagpur Banking Association Ltd. and Others Vs Kumar Kamakhya Narayan Singh and Another
Patna High Court · AIR 1928 Patna 431 : 109 Ind. Cas. 306
Chotanagpur Tenancy Act, 1908 — Section 11, 178, 59
Privy Council23 Jan 1928
Mt. Bhagwati and another Vs Banarsi Das and others
Privy Council · (1928) AIR(PC) 98
High Courts23 Jan 1928
Rangaswami Nadar Vs Sundarapandia Thevar and Others
Madras High Court · AIR 1928 Mad 635
High Courts23 Jan 1928
Venkatachalam Chettiar Vs Annapurni Ammal and Others
Madras High Court · (1928) 28 LW 599 : (1928) 55 MLJ 223
High Courts23 Jan 1928
Rangasawmi Nadar by his grandfather and guardian Arasamuthu Nadar Vs Sundarapandia Thevar and Others
Madras High Court · 110 Ind. Cas. 548
High Courts21 Jan 1928Dismissed
Harihar Prasad and Others Vs Harendra Bahadur Singh
Allahabad High Court · AIR 1928 All 302
High Courts20 Jan 1928
Pulin Behary Nandi Vs Emperor
Calcutta High Court · 115 Ind. Cas. 96
Penal Code, 1860 (IPC) — Section 333
High Courts20 Jan 1928
Sailendra Nath Chakerverty and Others Vs Emperor
Patna High Court · AIR 1928 Patna 241
Arms Act, 1959 — Section 20Penal Code, 1860 (IPC) — Section 120B, 121A
High Courts20 Jan 1928Dismissed
In the matter of The Sonardih Coal Co., Ltd. (In Liquidation) Vs Parmanand Gir
Allahabad High Court · 108 Ind. Cas. 451
Companies Act, 1956 — Section 24
High Courts20 Jan 1928Dismissed
Ram Lagan Bhagat Vs Phakkar Das
Allahabad High Court · AIR 1928 All 343 : 118 Ind. Cas. 171
High Courts20 Jan 1928
Ramathai Anni Vs K. Kanniappa Mudaliar and Another
Madras High Court · (1928) ILR (Mad) 495 : 110 Ind. Cas. 167 : (1928) 27 LW 503 : (1928) 55 MLJ 235
Provincial Insolvency Act, 1907 — Section 10
High Courts19 Jan 1928
Sarat Kumar Roy Vs Surendra Nath Joardar and Others
Calcutta High Court · AIR 1928 Cal 428 : 108 Ind. Cas. 587
High Courts19 Jan 1928
Sita Nath Chakravarti Vs Bepin Behari Chowdhury and Others
Calcutta High Court · 117 Ind. Cas. 529
Privy Council19 Jan 1928
Hongkong and Shanghai Banking Corporation Vs Lo Lee Shi
Privy Council · (1928) AIR(PC) 116
High Courts19 Jan 1928Allowed
Emperor Vs Shera and Others
Allahabad High Court · AIR 1928 All 207 : (1928) ILR (All) 625 : 108 Ind. Cas. 225
High Courts19 Jan 1928Dismissed
Lala Singh Vs Raghubir Narain and Others
Allahabad High Court · AIR 1928 All 366