High Courts16 Jan 1928
Syed Ali Zamin and Another Vs Syed Muhammad Akbar Ali Khan and Others
Patna High Court · 116 Ind. Cas. 525
Contract Act, 1872 — Section 16
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 59,119 of 61,517
High Courts16 Jan 1928
Ali Zamin and Another Vs Syed Muhammad Akbar Ali Khan and Others
Patna High Court · AIR 1928 Patna 441
Contract Act, 1872 — Section 16
High Courts16 Jan 1928Allowed
Bohra Tula Ram Vs Bohra Dwarka Das and Another
Allahabad High Court · (1928) 01 AHC CK 0023
High Courts16 Jan 1928
M.K. Sowbagiammal and Another Vs Komalangi Ammal by guardian Kandaswami Chetti and Another
Madras High Court · (1928) 27 LW 167 : (1928) 54 MLJ 382
High Courts16 Jan 1928
Athiappa Narayana Reddy Vs Audilakshmi Ammal (late a minor) declared a major and guardian on record discharged and Others
Madras High Court · (1928) ILR (Mad) 462 : (1928) 27 LW 469 : (1928) 55 MLJ 102
Registration Act, 1908 — Section 77
High Courts14 Jan 1928Allowed
Jogendra Lal Sarkar Vs Mahesh Chandra Sadhu and Others
Calcutta High Court · (1928) 01 CAL CK 0004
High Courts14 Jan 1928
Aklu Mian and Others Vs Emperor
Patna High Court · AIR 1928 Patna 405
Criminal Procedure Code, 1898 (CrPC) — Section 106, 145Penal Code, 1860 (IPC) — Section 147
High Courts13 Jan 1928
Kanto Mohan Mullick Vs John Carapiet Galstaun and Another
Calcutta High Court · AIR 1930 Cal 547
Bankruptcy Act, 1914 — Section 33(2)Contract Act, 1872 — Section 16Provincial Insolvency Act, 1920 — Section 40
High Courts13 Jan 1928
Ramnarain Roy Chowdhury and Another Vs Biswanath Banerjee
Calcutta High Court · 112 Ind. Cas. 456
High Courts13 Jan 1928
Rameshwar Sahu Vs Emperor
Patna High Court · AIR 1928 Patna 253 : 107 Ind. Cas. 846
Criminal Procedure Code, 1898 (CrPC) — Section 257Penal Code, 1860 (IPC) — Section 447
High Courts13 Jan 1928
Bajit Lal Pathak Vs Maharajadhiraj Sir Rameswar Singh Bahadur
Patna High Court · 109 Ind. Cas. 264
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9
High Courts13 Jan 1928
Bibi Jamila Khatoon and Others Vs Dayanand Thakur and Others
Patna High Court · AIR 1928 Patna 272 : 107 Ind. Cas. 848
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts13 Jan 1928Dismissed
Bibi Ahmadi Begam Vs Dhan Singh
Allahabad High Court · AIR 1928 All 365
High Courts13 Jan 1928
Mt. Deoki and Others Vs Jwala Prasad
Allahabad High Court · (1928) 01 AHC CK 0005
High Courts12 Jan 1928
Rama Nath Parui Vs Harish Chandra Biswas and Another
Calcutta High Court · AIR 1928 Cal 347 : 108 Ind. Cas. 41
Bengal Tenancy Act, 1885 — Section 148A
High Courts12 Jan 1928
Ram Saran Mandal and Others Vs Radha Raman Mandal
Calcutta High Court · AIR 1929 Cal 88 : 113 Ind. Cas. 847
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts12 Jan 1928
Emperor Vs Ganu Sadu
Bombay High Court · (1928) 30 BOMLR 371 : (1928) ILR (Bom) 254
Criminal Procedure Code, 1898 (CrPC) — Section 263Penal Code, 1860 (IPC) — Section 147, 323
High Courts12 Jan 1928
Sasibushan Mazumdar Vs Manik Lal Chandra and Others
Patna High Court · 107 Ind. Cas. 825
Civil Procedure Code, 1908 (CPC) — Section 151Court Fees Act, 1870 — Section 13
High Courts12 Jan 1928
Girwar Dayal Vs Narain Singh and Others
Allahabad High Court · AIR 1928 All 211(1)