High Courts03 Jan 1928Dismissed
Emperor Vs Nasrullah and Others
Allahabad High Court · AIR 1928 All 287 : 108 Ind. Cas. 567
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 59,123 of 61,517
High Courts03 Jan 1928Allowed
Abdul Habib Khan and Another Vs Emperor
Allahabad High Court · AIR 1928 All 211 : 108 Ind. Cas. 689
High Courts03 Jan 1928Disposed Of
Haji Baqridi and Others Vs King-Emperor
Allahabad High Court · AIR 1928 All 268 : 108 Ind. Cas. 569
High Courts02 Jan 1928
Ramshai Mull More Vs Joylall
Calcutta High Court · AIR 1928 Cal 840
Arbitration Act, 1940 — Section 15
High Courts22 Dec 1927
Madhu Molla Vs Babonsa Karikar and Others
Calcutta High Court · AIR 1928 Cal 565
Registration Act, 1877 — Section 32
High Courts22 Dec 1927
Swarnamanjuri Dassi Vs Secy. of State
Calcutta High Court · AIR 1928 Cal 522
Land Acquisition Act, 1894 — Section 23
High Courts22 Dec 1927
In Re: Vernon Milward Bason
Calcutta High Court · AIR 1928 Cal 729
Income Tax Act, 1922 — Section 16
High Courts22 Dec 1927
B.N. Elias Vs Secy. of State
Calcutta High Court · AIR 1929 Cal 20 : 108 Ind. Cas. 251
Land Acquisition Act, 1894 — Section 23, 23(3)
High Courts22 Dec 1927
Bhuneshwari Kuer Vs Sukhdeo Singh
Patna High Court · AIR 1928 Patna 282
Bengal Tenancy Act, 1885 — Section 40, 69, 71(4)
High Courts22 Dec 1927
Shukadeva Sahay Vs Hamid Mian
Patna High Court · AIR 1928 Patna 585 : 111 Ind. Cas. 862
Criminal Procedure Code, 1898 (CrPC) — Section 13, 149, 158, 161, 17
High Courts22 Dec 1927
Hira Lal Singh and Others Vs Matukdhari Singh and Others
Patna High Court · AIR 1928 Patna 316 : 109 Ind. Cas. 461
Bengal Tenancy Act, 1885 — Section 116, 178
High Courts22 Dec 1927
Basist Narayan Singh and Others Vs Modnath Das and Others
Patna High Court · AIR 1928 Patna 250
High Courts22 Dec 1927Disposed Of
Jagannath and Another Vs Emperor
Allahabad High Court · AIR 1928 All 185
Criminal Procedure Code, 1898 (CrPC) — Section 156
High Courts22 Dec 1927
Faqira and Another Vs Hardewa and Others
Allahabad High Court · (1927) 12 AHC CK 0011
High Courts21 Dec 1927
Kedar Nath Bose Vs Gobinda Chandra Das and Others
Calcutta High Court · 108 Ind. Cas. 242
Provincial Small Cause Courts Act, 1887 — Section 25Transfer of Property Act, 1882 — Section 108(h)
High Courts21 Dec 1927
Rama Nath Naskar and Others Vs Tarak Nath Banerjee and Others
Calcutta High Court · AIR 1928 Cal 305
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts21 Dec 1927
Nibaran Chandra Sikdar Vs Abdul Hakim and Others
Calcutta High Court · AIR 1928 Cal 418
Specific Relief Act, 1877 — Section 9
High Courts21 Dec 1927
Gulai Jha and Others Vs Emperor
Patna High Court · AIR 1928 Patna 277 : 107 Ind. Cas. 827
High Courts20 Dec 1927
In Re: K.C. Bannerjee, Official Receiver
Calcutta High Court · AIR 1928 Cal 402
Land Acquisition Act, 1894 — Section 31
High Courts20 Dec 1927
Ramesh Chandra Patranabis Vs Birajasundari Gupta and Others
Calcutta High Court · AIR 1928 Cal 349 : 108 Ind. Cas. 33
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, 47Limitation Act, 1908 — Section 18