Privy Council16 Dec 1927
Bhogilal Bhikachand and others Vs The Royal Insurance Co. Ltd.
Privy Council · (1928) AIR(PC) 54
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 59,125 of 61,517
Privy Council16 Dec 1927
Robert Hercules Skinner Vs Rosy Skinner and others
Privy Council · (1928) AIR(PC) 51
High Courts16 Dec 1927Dismissed
Pachua Pasi Vs Raj Kishore and Others
Allahabad High Court · (1927) 12 AHC CK 0026
High Courts16 Dec 1927Allowed
Malkhan Singh Vs Gulab Singh and Another
Allahabad High Court · AIR 1929 All 32 : 113 Ind. Cas. 732
High Courts16 Dec 1927
Yelumalai and Another by next friend M. Mariappa Naicker Vs Kuppammal and Others
Madras High Court · AIR 1928 Mad 385 : (1928) 27 LW 760 : (1928) 54 MLJ 263
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 10, Order 33 Rule 11
High Courts16 Dec 1927
Meer Mayamathi Alimsa Sahib Vs Suppu Goundan and Others
Madras High Court · AIR 1928 Mad 557
High Courts15 Dec 1927Dismissed
Konammal Vs Annadana Jadaya Gounder
Bombay High Court · (1928) 30 BOMLR 802
High Courts15 Dec 1927Dismissed
Benoy Krishna Mukherjee Vs Satish Chandra Giri
Bombay High Court · (1928) 30 BOMLR 815
High Courts15 Dec 1927
Nripendra Nath Das Vs Emperor
Calcutta High Court · AIR 1928 Cal 321 : 110 Ind. Cas. 97
Penal Code, 1860 (IPC) — Section 409
High Courts15 Dec 1927
Pandit Mahabir Prasad Dubey Vs Sheodayal Pathak and Others
Patna High Court · 107 Ind. Cas. 824
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 3
High Courts15 Dec 1927
Joharmal-Mathuradas Firm Vs Hira Lal-Shewchand Roy
Patna High Court · AIR 1928 Patna 221 : 107 Ind. Cas. 533
Limitation Act, 1963 — Section 19
High Courts15 Dec 1927Dismissed
Girwar Prasad Narayan Singh Vs Rameswar Lal Bhagat
Patna High Court · (1927) 12 PAT CK 0005
Privy Council15 Dec 1927
Benoy Krishna Mukerjee and others Vs Satish Chandra Giri and others
Privy Council · (1928) AIR(PC) 49
High Courts15 Dec 1927
Chairman, Municipal Council Vs Tirunarayana Iyyengar
Madras High Court · 110 Ind. Cas. 454
High Courts15 Dec 1927
Chairman, Municipal Council Vs Thirunarayana Aiyangar
Madras High Court · (1928) ILR (Mad) 876 : (1928) 28 LW 218 : (1928) 55 MLJ 566
High Courts14 Dec 1927
Gopal Ram Vs Magni Ram and Others
Patna High Court · AIR 1928 Patna 338 : 107 Ind. Cas. 830
Civil Procedure Code, 1908 (CPC) — Section 148, 3, 41, 54Provincial Insolvency Act, 1920 — Section 10, 21, 27, 37, 41
High Courts14 Dec 1927
Ishur Das Vs Chironji Lal
Allahabad High Court · AIR 1928 All 169 : 118 Ind. Cas. 370
High Courts14 Dec 1927
In Re: Income Tax assessment of P. Thiruvengada Mudaliar
Madras High Court · AIR 1928 Mad 889
Income Tax Act, 1961 — Section 66(2)