High Courts12 Dec 1927
Vakalath Vs M.L.M. Ramanathan Chettiar
Madras High Court · AIR 1928 Mad 472
Government of India Act, 1915 — Section 106
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 59,127 of 61,517
High Courts12 Dec 1927
Ramaswami Chettiar and Another Vs Muthialuswami Chettiar
Madras High Court · AIR 1928 Mad 903
High Courts12 Dec 1927
The Great Indian Peninsula Railway Company and Others Vs Mageti Sreeramulu
Madras High Court · 109 Ind. Cas. 406
Civil Procedure Code, 1908 (CPC) — Section 80Railways Act, 1890 — Section 77
High Courts09 Dec 1927
Ramachandran, minor by mother and guardian Visalakshi Ammal Vs C. Sabapathy Mudaliar and Others
Madras High Court · 108 Ind. Cas. 288 : (1928) 27 LW 756 : (1928) 54 MLJ 234
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4
High Courts09 Dec 1927
K.R. Subramania Aiyar and Others Vs Sabapathi Aiyar and Another
Madras High Court · AIR 1928 Mad 657 : 110 Ind. Cas. 141 : (1928) 27 LW 688 : (1928) 54 MLJ 726
High Courts09 Dec 1927
Dirgopal Rai and Others Vs Kesho Prasad Singh and Others
Patna High Court · AIR 1928 Patna 324
Civil Procedure Code, 1908 (CPC) — Section 18, 18(2)
High Courts09 Dec 1927
Koganti Veerayya Vs Narra Sreesilam
Madras High Court · 110 Ind. Cas. 47
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 4
High Courts09 Dec 1927
P. I. Govindaraja Naicker Vs K. Kassim Sahib and Others
Madras High Court · 108 Ind. Cas. 542
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts09 Dec 1927
Ramaswami Nadar Vs Shanmugha Malavarayan
Madras High Court · AIR 1928 Mad 909 : 108 Ind. Cas. 894
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 99
High Courts09 Dec 1927
(Koganti) Veerayya Vs (Narra) Sreesailam
Madras High Court · AIR 1928 Mad 556
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 4
High Courts09 Dec 1927
P.I. Govindaraju Naicker Vs P. Kassim Sahib and Others
Madras High Court · AIR 1928 Mad 384 : (1928) 27 LW 291 : (1928) 54 MLJ 409
High Courts09 Dec 1927
Mir Hyder Ali Sahib Vs Amirudin Sahib and Others
Madras High Court · (1929) 29 LW 537 : (1929) 56 MLJ 199
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 3
High Courts09 Dec 1927
In Re: Perumal Nadar and Others
Madras High Court · 109 Ind. Cas. 651 : (1928) 27 LW 366 : (1928) 54 MLJ 595(1)
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1
High Courts08 Dec 1927
The Commissioner of Income Tax Vs M.T.T.K.M.M.S.M.A.R. Somasundaram Chettiar
Madras High Court · AIR 1928 Mad 487 : (1928) 27 LW 432 : (1928) 54 MLJ 436
High Courts08 Dec 1927
Ananda Bandhu Das and Others Vs Ambica Charan Bhattacharjee and Another
Calcutta High Court · AIR 1928 Cal 412
Succession Act, 1925 — Section 269
High Courts08 Dec 1927
Sheikh Abdul Baqi Vs Sheo Prakash Singh and Others
Patna High Court · 107 Ind. Cas. 542
High Courts08 Dec 1927Dismissed
Mt. Taskin Fatma Vs Mohammad Munim Baksh and Others
Allahabad High Court · AIR 1928 All 259 : (1928) ILR (All) 535
Guardians and Wards Act, 1890 — Section 33
High Courts08 Dec 1927Dismissed
Reshma Dubain Vs Ram Dawan Tewari and Another
Allahabad High Court · AIR 1928 All 309
Specific Relief Act, 1877 — Section 42
High Courts08 Dec 1927Disposed Of
Mt. Saraswati Kuar Vs Mahabir Prasad and Others
Allahabad High Court · (1927) 12 AHC CK 0016
High Courts08 Dec 1927
Babuna Kunwar Vs Jagat Narain Singh and Another
Allahabad High Court · (1927) 12 AHC CK 0001