High Courts02 Dec 1927
Karma Urang Vs Emperor
Calcutta High Court · AIR 1928 Cal 238 : 114 Ind. Cas. 159
Penal Code, 1860 (IPC) — Section 84
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 59,130 of 61,517
High Courts02 Dec 1927
Moosa Soleman Salehji and Others Vs Secretary of State
Calcutta High Court · AIR 1929 Cal 135 : 117 Ind. Cas. 692
Court Fees Act, 1870 — Section 17
High Courts02 Dec 1927Allowed
Yakubkhan Daimkhan Serguro Vs Guljarkhan Abdulkhan
Bombay High Court · AIR 1928 Bom 267 : (1928) 30 BOMLR 565 : (1928) ILR (Bom) 219
Evidence Act, 1872 — Section 68Transfer of Property Act, 1882 — Section 59
High Courts02 Dec 1927
Ramgulam Teli and Others and Parmeswar Munder and Others Vs Emperor
Patna High Court · AIR 1928 Patna 215 : 107 Ind. Cas. 817
Criminal Procedure Code, 1898 (CrPC) — Section 161, 162Evidence Act, 1872 — Section 145
High Courts02 Dec 1927
Gobardhan Missir and Others Vs Shamakantlal and Others
Patna High Court · AIR 1928 Patna 205
Criminal Procedure Code, 1898 (CrPC) — Section 145Specific Relief Act, 1877 — Section 42
Privy Council02 Dec 1927
Abdur Rahim and others Vs Syed Abu Mahomed Barkat Ali Shah and others
Privy Council · (1928) AIR(PC) 16
High Courts02 Dec 1927Dismissed
Rahmat Vs Ganeshi Lal
Allahabad High Court · AIR 1928 All 264 : 108 Ind. Cas. 733
North Western Provinces Tenancy Act, 1901 — Section 154
High Courts02 Dec 1927Dismissed
Jai Narain Singh Vs Munna Lal and Others
Allahabad High Court · (1927) 12 AHC CK 0020
High Courts02 Dec 1927
In Re: Shyam Sunder Lal, Shankar Lal
Allahabad High Court · AIR 1928 All 162
Stamp Act, 1899 — Section 57(1)(b)Stamp Act, 1899 — Section 57(1)(b)Stamp Act, 1899 — Section 57(1)(b)
High Courts02 Dec 1927
In Re: Shiam Sundar Lal, Shankar Lal
Allahabad High Court · (1928) ILR (All) 504 : 118 Ind. Cas. 172
Stamp Act, 1899 — Section 57(1)(b)
High Courts02 Dec 1927
Andi Thevan Vs Nagayasami Chettiar and Another
Madras High Court · (1928) 28 LW 213 : (1928) 55 MLJ 369
High Courts02 Dec 1927
R. Subramania Ayyar Vs Dharapuram Janopakara Nidhi Ltd. and Others
Madras High Court · AIR 1928 Mad 454
Provincial Insolvency Act, 1920 — Section 56
High Courts01 Dec 1927
Sh. Daliluddi Vs Syed Matahar Ali
Calcutta High Court · AIR 1928 Cal 254
Bengal Tenancy Act, 1885 — Section 153
High Courts01 Dec 1927
Mahendra Nath Srimani Vs Kailash Nath Das and Others
Calcutta High Court · AIR 1929 Cal 50
Specific Relief Act, 1877 — Section 15
High Courts01 Dec 1927
G.I.P. Ry. Co. Vs Gopi Ram Gouri Sankar
Patna High Court · AIR 1928 Patna 270
Railways Act, 1890 — Section 77
High Courts01 Dec 1927
The Great Indian Peninsular Railway Company Vs Gopi Ram-Gouri Shankar
Patna High Court · 107 Ind. Cas. 540
Railways Act, 1989 — Section 77
High Courts01 Dec 1927
In re: Vadugu Kumar Nadar
Madras High Court · 110 Ind. Cas. 583 : (1928) 28 LW 73
Madras Local Boards Act, 1920 — Section 159(1), 207(1)(c)
High Courts01 Dec 1927
Ochachal Ahir Vs Emperor
Allahabad High Court · AIR 1928 All 194
Penal Code, 1860 (IPC) — Section 498