High Courts30 Nov 1927
Vadlamudi Sastrulu and Others Vs Thalluri Venkataseshayya and Others
Madras High Court · AIR 1928 Mad 614 : 110 Ind. Cas. 894
Civil Procedure Code, 1908 (CPC) — Section 8
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 59,132 of 61,517
High Courts30 Nov 1927
Kunnath Veetil Ittunan Panikkar Vs Nattuvile Madhathil Narayana Bharatikal alias Kappiyar Swamiyar Avl. and Others
Madras High Court · 109 Ind. Cas. 789
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10
High Courts30 Nov 1927
Krishnaswami Naidu Vs Karuppan Chettiar (Given up) and Others
Madras High Court · (1928) ILR (Mad) 681 : 109 Ind. Cas. 563
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 16
High Courts29 Nov 1927
Madhab Chandra Dutta Vs Jajnoo Ram and Others
Calcutta High Court · AIR 1928 Cal 231
Criminal Procedure Code, 1898 (CrPC) — Section 107, 146
High Courts29 Nov 1927
Bani Kanta Mondal and Others Vs Hemanta Kumar Ghose and Others
Calcutta High Court · AIR 1928 Cal 405
Provincial Small Cause Courts Act, 1887 — Article 31
High Courts29 Nov 1927
Ambar Ali Vs Piran Ali and Others
Calcutta High Court · AIR 1928 Cal 344
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts29 Nov 1927
Parmanand Brahmachari Vs Emperor
Patna High Court · 116 Ind. Cas. 46
Criminal Procedure Code, 1898 (CrPC) — Section 195, 202Penal Code, 1860 (IPC) — Section 211
High Courts29 Nov 1927
John Dowlat Moon Vs Emperor
Patna High Court · AIR 1928 Patna 363
Penal Code, 1860 (IPC) — Section 84
High Courts29 Nov 1927
Santokhi Mandar and Others Vs Rameshwar Singh Bahadur
Patna High Court · AIR 1929 Patna 41
Bengal Tenancy Act, 1885 — Section 120, 120(2)
Privy Council29 Nov 1927
Madhavrao Ganpatrao Desai and others Vs Balabhai Raghunath Agaskar and others
Privy Council · (1928) AIR(PC) 33
Privy Council29 Nov 1927
P. C. Muthu Chettiar Vs K. V. Meenakshisundaram Ayyar and others
Privy Council · (1928) AIR(PC) 35
High Courts29 Nov 1927Dismissed
Goshain Sheo Ghulam Puri Vs Shiam Lal Bhagat
Allahabad High Court · AIR 1928 All 257 : (1928) ILR (All) 485
Specific Relief Act, 1877 — Section 42
High Courts29 Nov 1927
In Re: Ramalinga Odayar and Another
Madras High Court · (1928) ILR (Mad) 610 : 110 Ind. Cas. 590 : (1928) 28 LW 303 : (1928) 55 MLJ 217
High Courts29 Nov 1927
In Re: Maridu Gopayya
Madras High Court · (1928) ILR (Mad) 866 : 110 Ind. Cas. 233 : (1928) 28 LW 342 : (1928) 55 MLJ 27
Madras Local Boards Act, 1884 — Section 221
High Courts29 Nov 1927
M.P. Mangala Goundar Vs P.S. Ayyathorai Mudaliar and Another
Madras High Court · 110 Ind. Cas. 765 : (1929) 29 LW 285 : (1928) 55 MLJ 632
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts28 Nov 1927Dismissed
Khushaldas Gokaldas Vs Chimanlal Kalidas
Bombay High Court · (1928) 30 BOMLR 765
High Courts28 Nov 1927
Behari Manjhi and Others Vs Govind Manjhi and Others
Patna High Court · AIR 1930 Patna 356
Privy Council28 Nov 1927
Sime, Darbij and Co., Ltd. Vs Official Assignee of the Estate of Lee Pang Seng (a bankrupt)
Privy Council · (1928) AIR(PC) 77
Privy Council28 Nov 1927
Ardeshir Bhicaji Tamboli Vs Agent, G.I.P. Ry. Co., Bombay
Privy Council · (1928) AIR(PC) 24
Privy Council28 Nov 1927
Khushaldas Gokaldas and others Vs Chimanlal Kalidas and others
Privy Council · (1928) AIR(PC) 47