High Courts18 Nov 1927
In Re: V. Purushothamdoss and Brothers
Madras High Court · AIR 1929 Mad 385 : (1928) 28 LW 816 : (1928) 55 MLJ 657
Contract Act, 1872 — Section 23
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 59,136 of 61,517
High Courts17 Nov 1927
Emperor Vs Phillip Spratt (No. 1)
Bombay High Court · AIR 1928 Bom 74 : (1928) 30 BOMLR 313 : 108 Ind. Cas. 509
Criminal Procedure Code, 1898 (CrPC) — Section 276Penal Code, 1860 (IPC) — Section 124A
High Courts17 Nov 1927Dismissed
Basappa Budappa Halavalad Vs Bhimangowda Shiddangowda Patil and Another Bhimangowda Shiddangowda Patil and Another Vs Basappa Budappa Halavalad
Bombay High Court · (1928) ILR (Bom) 208
Civil Procedure Code, 1908 (CPC) — Section 47Transfer of Property Act, 1882 — Section 52
High Courts17 Nov 1927
Jewraj Khariwal Vs Doyal Chand Johury and Another
Calcutta High Court · AIR 1928 Cal 211
Provincial Insolvency Act, 1920 — Section 69, 70
High Courts17 Nov 1927
Bhupendra Mohan Pal Choudhuri Vs Jatindar Chandra Bose
Calcutta High Court · 115 Ind. Cas. 571
High Courts17 Nov 1927
Suraj Balli Singh and Others Vs Tilakdhari Singh and Others
Patna High Court · 107 Ind. Cas. 151
High Courts17 Nov 1927Dismissed
Parbhu Narayan Singh Vs Jai Mangal Singh and Others
Allahabad High Court · (1927) 11 AHC CK 0039
High Courts17 Nov 1927
B. Sarju Singh Vs B. Harakh Chand and Others
Allahabad High Court · AIR 1928 All 143
Agra Tenancy Act, 1926 — Section 267(2)Agra Tenancy Act, 1926 — Section 267(2)Agra Tenancy Act, 1926 — Section 267(2)
High Courts17 Nov 1927
Najaf Ali Khan Vs Muhammad Fazal Ali Khan and Others
Allahabad High Court · AIR 1928 All 255
North Western Provinces Tenancy Act, 1901 — Section 161
High Courts17 Nov 1927
Sri Maharaja Parbhu Narain Singh Saheb Bahadur Kashi Naresh Vs Jai Mangal Singh and Others
Allahabad High Court · (1927) 11 AHC CK 0011
High Courts17 Nov 1927
Sukhai Ahir and Others Vs Emperor
Allahabad High Court · (1927) 11 AHC CK 0001
High Courts17 Nov 1927
Arumilli Veeraragavalu Vs Arumilli Sreeramulu and Others
Madras High Court · AIR 1928 Mad 816
Court Fees Act, 1870 — Section 7(4A)
High Courts17 Nov 1927
Gnanamani Nadathi Vs Esunadian Nadar
Madras High Court · AIR 1928 Mad 797 : 110 Ind. Cas. 439
Succession Act, 1925 — Section 230
High Courts17 Nov 1927
Asumilli Veeraraghavalu Vs Asumilli Sreeramulu and Others
Madras High Court · 112 Ind. Cas. 96
Court Fees Act, 1870 — Section 7(iv)(a)
High Courts16 Nov 1927
Sonachalam Pillai (dead) and Others Vs Kumaravelu Chettiar and Others
Madras High Court · (1928) 27 LW 69 : (1928) 54 MLJ 587
High Courts16 Nov 1927
Sambhunath Basak and Another Vs Abdul Kader and Others
Calcutta High Court · AIR 1928 Cal 247
High Courts16 Nov 1927
Jotirmoy Goswamy and Others Vs Guru Gobinda Goswami and Others
Calcutta High Court · AIR 1928 Cal 273a
High Courts16 Nov 1927
Shariba Beeby alias Ammani Ammal Vs Abdul Salam and Another
Madras High Court · (1928) ILR (Mad) 860 : 110 Ind. Cas. 490
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts16 Nov 1927Dismissed
Radha Kishun Vs Sita Ram Upadhya and Others
Allahabad High Court · 114 Ind. Cas. 45