High Courts08 Nov 1927
Serajul Islam and Others Vs Emperor
Calcutta High Court · AIR 1928 Cal 645
Penal Code, 1860 (IPC) — Section 302
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 59,140 of 61,517
High Courts08 Nov 1927
Chauthmal Bhagirath Vs Khem Karan Das and Others
Patna High Court · AIR 1928 Patna 116 : 107 Ind. Cas. 842
Provincial Insolvency Act, 1920 — Section 6
High Courts08 Nov 1927
Wajid Ali and Others Vs Emperor
Patna High Court · AIR 1929 Patna 34
Criminal Procedure Code, 1898 (CrPC) — Section 162Penal Code, 1860 (IPC) — Section 149, 326
High Courts08 Nov 1927Disposed Of
Kirtarath Rai and Others Vs Sripat Rai and Others
Allahabad High Court · AIR 1928 All 307
Specific Relief Act, 1877 — Section 27
High Courts08 Nov 1927Dismissed
Mohammad Ali Vs Maktub-un-nissa and Another
Allahabad High Court · (1927) 11 AHC CK 0036
High Courts08 Nov 1927Dismissed
Phool Chand and Another Vs Ram Nath and Another
Allahabad High Court · AIR 1928 All 186 : (1928) ILR (All) 430
Bundelkhand Land Alienation Act, 1903 — Section 16(A)
High Courts08 Nov 1927
Syed Mohammad Ali Vs Maktub-Un-Nissa and Another
Allahabad High Court · (1927) 11 AHC CK 0006
High Courts08 Nov 1927
Cherukuri Nagamma and Another Vs Cherukoori Lakshminarasu and Others
Madras High Court · AIR 1928 Mad 1085
High Courts07 Nov 1927Dismissed
Jafferali Bhaloo Lakha Vs The Standard Bank of South Africa, Limited
Bombay High Court · (1928) 30 BOMLR 762
Contract Act, 1872 — Section 247
High Courts07 Nov 1927
Ramdas Singh and Others Vs Rampukur Singh and Others
Patna High Court · 106 Ind. Cas. 835
Privy Council07 Nov 1927
Jafferali Bhalao Lakha and others Vs Standard Bank of South Africa, Limited
Privy Council · (1928) AIR(PC) 135
High Courts05 Nov 1927Dismissed
Nasratyar Khan Vs Brij Lal and Others
Allahabad High Court · AIR 1928 All 119
High Courts04 Nov 1927
Rani Kulandai Pandichi alias Kulandaivelu Nachiar and Another Vs Indran Ramaswami Pandia Thalavan (late a minor now declared a major and his guardian discharged)
Madras High Court · (1928) ILR (Mad) 664 : 108 Ind. Cas. 539 : (1928) 27 LW 286 : (1928) 55 MLJ 345
Court Fees Act, 1870 — Section 7(iv)(a)
Privy Council04 Nov 1927
Commissioner of Income Tax, Bombay Vs Western India Turf Club, Ltd.
Privy Council · (1928) AIR(PC) 1
High Courts04 Nov 1927
Chaudhari Mohammad Shoaib Khan Vs Zaib Jahan Begam and Others
Allahabad High Court · (1928) ILR (All) 423 : 107 Ind. Cas. 581
High Courts04 Nov 1927
(Srilasri) Subramania Desika Gnanasambandha Pandara Sannadhi Avergal Vs Rathnasabapathy Thambiran
Madras High Court · AIR 1928 Mad 592 : 110 Ind. Cas. 544
High Courts04 Nov 1927
Authimoolam Pillai Vs The Secretary of State for India in Council
Madras High Court · (1928) 54 MLJ 351
High Courts04 Nov 1927
Authimoolan Pillai Vs THE Secretary of State for India in Council
Madras High Court · 108 Ind. Cas. 897 : (1928) 27 LW 347
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 2
High Courts03 Nov 1927
Natho Singh and Others Vs Lachu Singh and Others
Patna High Court · AIR 1928 Patna 238 : 107 Ind. Cas. 156
Transfer of Property Act, 1882 — Section 60, 66