High Courts18 Aug 1927
Mahommadalli Sahib Vs Abdul Khadir Saheb
Madras High Court · (1930) 59 MLJ 351
Civil Procedure Code, 1908 (CPC) — Section 151
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 59,152 of 61,517
High Courts18 Aug 1927
M.O. Veerayya Chetty and Another Vs N.S.R. Doraiswamy Reddiar and Others
Madras High Court · AIR 1928 Mad 393 : 110 Ind. Cas. 737
High Courts18 Aug 1927
T.V. Devaraja Reddiar Vs Liptons, Limited
Madras High Court · AIR 1928 Mad 367
High Courts17 Aug 1927Dismissed
Narayan Balaji Bandivdekar Vs Govind Sakharam Nimkar
Bombay High Court · AIR 1928 Bom 28 : (1927) 29 BOMLR 1563
Limitation Act, 1859 — Section 15Limitation Act, 1871 — Section 29
High Courts17 Aug 1927
Krista Kishore Bose Vs Pancharam Maity
Calcutta High Court · AIR 1928 Cal 341
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts17 Aug 1927
Jaynal Abedin and Others Vs Hyder Ali Khan Pani
Calcutta High Court · AIR 1928 Cal 441
Registration Act, 1908 — Section 17(d)
High Courts17 Aug 1927
In Re: Maneklal Garbaddas
Bombay High Court · AIR 1927 Bom 47
Criminal Procedure Code, 1898 (CrPC) — Section 476
High Courts17 Aug 1927Dismissed
G.I.P. Railway Vs Kashinath Chimnaji
Bombay High Court · AIR 1928 Bom 1 : (1927) 29 BOMLR 1544 : (1928) ILR (Bom) 45
Workmens Compensation Act, 1923 — Section 10, 3
High Courts16 Aug 1927
Jnanandra Nath Mukherjee and Another Vs Jitendra Nath Mukherjee and Others
Calcutta High Court · AIR 1928 Cal 275
High Courts16 Aug 1927
Jnanendra Nath Mukherjee and Another Vs Jitendra Nath Mukherjee and Others
Calcutta High Court · 107 Ind. Cas. 70
High Courts16 Aug 1927
Ammalu Amma and Others Vs Narayanan Nair and Others
Madras High Court · AIR 1928 Mad 509 : (1928) ILR (Mad) 549 : (1929) 29 LW 460
Limitation Act, 1963 — Section 17, 20
High Courts16 Aug 1927
Vadlamannaty Bala Tripura Sundaramma Vs Secretary of State and Others
Madras High Court · AIR 1928 Mad 282 : (1928) 27 LW 101
Trusts Act, 1882 — Section 88
High Courts15 Aug 1927
Asim Krishna Deb Vs Sailesh Chandra Ghosh and Others
Calcutta High Court · AIR 1928 Cal 174
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts15 Aug 1927
Surendra Nath Dutta and Others Vs Tripura Pada Bhattacharjee and Others
Calcutta High Court · AIR 1928 Cal 215
High Courts15 Aug 1927
Tarangini Debi Vs Raj Krishna Mondal and Others
Calcutta High Court · 115 Ind. Cas. 520
High Courts15 Aug 1927
The Bombay Steam Navigation Co. Ltd. Vs Vasudev Baburao Kamat
Bombay High Court · AIR 1928 Bom 5 : (1927) 29 BOMLR 1551 : (1928) ILR (Bom) 37
Civil Procedure Code, 1908 (CPC) — Section 115Contract Act, 1872 — Section 151, 152Government of India Act, 1915 — Section 106
High Courts15 Aug 1927
Ameechand Nagin Doss and Co. and Others Vs Raoji Bhai Moti Bhai Patel and Others
Madras High Court · AIR 1928 Mad 233(1)
High Courts15 Aug 1927
T.S. Ramaswamy Ayyangar and Another Vs M.L.M. Ramanathan Chettiar
Madras High Court · AIR 1928 Mad 684
High Courts15 Aug 1927
T.S. Ramaswami Ayyangar, Official Receiver of Ramnad and Another Vs M.L.M. Rama Nathan Chettiar
Madras High Court · 107 Ind. Cas. 295
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90
High Courts12 Aug 1927
Nathabhai Devidas Vs Vaghjibhai Jhaverbhai
Bombay High Court · AIR 1928 Bom 20 : (1927) 29 BOMLR 1577 : (1928) ILR (Bom) 32
Guardians and Wards Act, 1890 — Section 39Trusts Act, 1882 — Section 73, 74