High Courts26 Jul 1927Allowed
Abdul Khan Vs Shakira Bibi
Allahabad High Court · (1927) 07 AHC CK 0037
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 59,158 of 61,517
High Courts26 Jul 1927Partly Allowed
Daya Ram Vs Secretary of State
Allahabad High Court · (1927) 07 AHC CK 0019
High Courts26 Jul 1927
Nathu Ram Vs Mt. Chand Kuar
Allahabad High Court · AIR 1927 All 684 : (1928) ILR (All) 408
High Courts26 Jul 1927
Khub Chand Vs King-Emperor
Allahabad High Court · AIR 1927 All 791
Penal Code, 1860 (IPC) — Section 182
High Courts25 Jul 1927
Akshoy Kumar Bhattacharjee and Others Vs Ashutosh Bhattacharjee and Others
Calcutta High Court · AIR 1928 Cal 73
High Courts25 Jul 1927
Sailendra Nath Mahata Vs Satish Chandra Bhattacharjee and Another
Calcutta High Court · AIR 1928 Cal 136
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts25 Jul 1927
Sm. Jugal Kishore Debi Vs Baidya Nath Roy and Another
Calcutta High Court · AIR 1927 Cal 952
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 6, 37Limitation Act, 1963 — Section 6, 7
High Courts25 Jul 1927Allowed
The Ontario Jocky Club Limited Vs Samuel McBride
Bombay High Court · (1928) 30 BOMLR 1329
High Courts25 Jul 1927
Shiam Lal Vs Jagdamba Prasad and Another
Allahabad High Court · AIR 1928 All 131 : 108 Ind. Cas. 561
Transfer of Property Act, 1882 — Section 83Transfer of Property Act, 1882 — Section 83Transfer of Property Act, 1882 — Section 83
High Courts25 Jul 1927
Mirza Altaf Beg Vs Fazlul Haq and Another
Allahabad High Court · AIR 1928 All 196
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90
High Courts25 Jul 1927
Alagarswami Thevan and Others Vs Ramabadra Naidu Garu
Madras High Court · AIR 1929 Mad 38
Criminal Procedure Code, 1898 (CrPC) — Section 146
High Courts25 Jul 1927
Shanmuga Kone and Others Vs T.S. Ramalingam Pillai and Others
Madras High Court · AIR 1928 Mad 952 : 108 Ind. Cas. 786
High Courts22 Jul 1927
V. V. M. K. R. Muthiah Chettiar Vs Doraiswami Pillai
Madras High Court · AIR 1927 Mad 1091 : (1928) 27 LW 182
High Courts22 Jul 1927
(Adivi) Krishnayya Vs (Thummalapally) Sriramulu and Others
Madras High Court · AIR 1928 Mad 142
High Courts22 Jul 1927
Gohali Saha and Others Vs Debendra Nath Mukherjee and Another
Calcutta High Court · AIR 1928 Cal 285
High Courts22 Jul 1927
Nripendra Nath Mukerji and Another Vs Dharendra Narayan Nandi and Others
Calcutta High Court · AIR 1928 Cal 115
Land Registration Act, 1876 — Section 78
High Courts22 Jul 1927
Magnamoyi Rai Vs Brojendra Lal Das Chowdhury and Others
Calcutta High Court · AIR 1928 Cal 127
High Courts22 Jul 1927
Mahesh Chandra Sadhu and Others Vs Jogendra Lal Sarkar and Others
Calcutta High Court · AIR 1928 Cal 222 : 107 Ind. Cas. 79
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 29
High Courts22 Jul 1927
Vadilal Purshottam Vs Kanaialal Inderlal
Bombay High Court · (1927) 29 BOMLR 1441
High Courts22 Jul 1927Dismissed
Kunversi Ratansi Patel Vs Pitamberdas Ramdas
Bombay High Court · AIR 1927 Bom 599 : (1927) 29 BOMLR 1355
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1(w), 115