High Courts19 Jul 1927Allowed
Sardar Gurbaksh Singh Vs Gurdial Singh
Bombay High Court · (1927) 29 BOMLR 1392
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 59,161 of 61,517
High Courts19 Jul 1927
Kamakhya Narain Singh Vs Ramsaran Lal and Another
Patna High Court · AIR 1927 Patna 353
Chotanagpur Tenancy Act, 1908 — Section 46, 47, 85
High Courts19 Jul 1927
Kumar Kamakhya Narain Singh Vs Ramsaran Lal and Another
Patna High Court · 106 Ind. Cas. 298
Chotanagpur Tenancy Act, 1908 — Section 46, 47
High Courts19 Jul 1927
Sheonandan Singh and Others Vs Kesho Prasad Singh
Patna High Court · AIR 1928 Patna 63
Privy Council19 Jul 1927
Alwar Naidu and another Vs Kothandapani Naidu and others
Privy Council · (1927) AIR(PC) 261
High Courts19 Jul 1927Allowed
Ram Kishore Ahir and Others Vs Ram Nandan Ram
Allahabad High Court · (1927) 07 AHC CK 0035
High Courts19 Jul 1927Dismissed
Chatarbhuj Vs Harnandan Lal
Allahabad High Court · (1927) 07 AHC CK 0023
High Courts19 Jul 1927
A.V.S. Sathappa Chetty and Another Vs S.N. Subramanian Chetty
Madras High Court · AIR 1928 Mad 214
High Courts18 Jul 1927
C.K. Subramania Mudaliar Vs The Chairman, Municipal Council and Another
Madras High Court · AIR 1928 Mad 141 : (1927) 53 MLJ 816
High Courts18 Jul 1927Allowed
Harilal Ranchhod Vs Gordhan Keshav
Bombay High Court · AIR 1927 Bom 611 : (1927) 29 BOMLR 1414 : (1927) ILR (Bom) 1040
Transfer of Property Act, 1882 — Section 51
High Courts18 Jul 1927
Mahoruddi Sheikh Vs Safed Ali Khafila and Others
Calcutta High Court · AIR 1928 Cal 103
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, Order 21 Rule 92(3)
High Courts18 Jul 1927
Rajendra Nath Mitra Vs Nagendra Kumar Bose
Calcutta High Court · AIR 1927 Cal 917
High Courts18 Jul 1927
Muthiar Chettiar Vs Chidambaran Chetty and Others
Calcutta High Court · 110 Ind. Cas. 404
Limitation Act, 1908 — Article 183
High Courts18 Jul 1927Dismissed
Mukund Dharman Bhoir Vs Balkrishna Padmanji
Bombay High Court · (1927) 29 BOMLR 1496
High Courts18 Jul 1927
Ibrahim Fazalbhai Vs Jan Mahomed Rahim
Bombay High Court · AIR 1927 Bom 648 : (1927) 29 BOMLR 1439
Privy Council18 Jul 1927
Mukund Dharman Bhoir and others Vs Balkrishna Padmanji and others
Privy Council · (1927) AIR(PC) 224
High Courts18 Jul 1927Allowed
Fazal Haq Vs Fazal Haq
Allahabad High Court · AIR 1928 All 201
Specific Relief Act, 1877 — Section 55
High Courts18 Jul 1927
Shabbir Hasan Vs Emperor
Allahabad High Court · AIR 1928 All 21
Criminal Procedure Code, 1898 (CrPC) — Section 476
High Courts18 Jul 1927
Vasudevan Nambudiripad Vs M. Kannan Nayar and Others
Madras High Court · AIR 1928 Mad 1094