JUDGMENT DATABASE

Search 12,30,331 Indian judgments.

12,30,331 judgments in All Courts · page 59,163 of 61,517

High Courts15 Jul 1927

Tanni Vs Kallu

Allahabad High Court · AIR 1928 All 106 : 108 Ind. Cas. 133

High Courts15 Jul 1927

Bohra Ganga Prasad Vs Pooran and Others

Allahabad High Court · 108 Ind. Cas. 157

High Courts15 Jul 1927

Ashiq Husain and Others Vs Chaturbhuj and Another

Allahabad High Court · (1927) 07 AHC CK 0004

High Courts15 Jul 1927

Sheo Narain Vs East Indian Railway

Allahabad High Court · AIR 1928 All 103 : (1928) ILR (All) 246 : 108 Ind. Cas. 691

Contract Act, 1872 — Section 160Contract Act, 1872 — Section 160Contract Act, 1872 — Section 160

High Courts14 Jul 1927

S.N. Banerjee Vs Huseyn Shahied Suhrawardy

Calcutta High Court · AIR 1928 Cal 772

Civil Procedure Code, 1908 (CPC) — Section 151

High Courts14 Jul 1927

Midnapore Zemindari Co. Ltd. Vs Shib Narayan Dutta and Others

Calcutta High Court · AIR 1928 Cal 137

High Courts14 Jul 1927

Jamiruddee Naskar and Another Vs Basanta Kumar Roy and Others

Calcutta High Court · AIR 1928 Cal 47

Limitation Act, 1963 — Section 18

High Courts14 Jul 1927

Midnapore Zemindary Co. Ltd. Vs Shib Narayan Dutta and Others

Calcutta High Court · 105 Ind. Cas. 741

High Courts14 Jul 1927

Raghu Ram Pandey and Another Vs Deokali Pande and Another

Patna High Court · (1927) 07 PAT CK 0032

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 53, Order 21 Rule 89

High Courts14 Jul 1927

Arjun Das and Others Vs Dwarka Prasad Singh and Others

Patna High Court · AIR 1927 Patna 391

Civil Procedure Code, 1908 (CPC) — Section 110

High Courts14 Jul 1927

Mohammad Tabarak Ali Khan Vs Dalip Narain Singh and Others

Patna High Court · AIR 1927 Patna 379

Civil Procedure Code, 1908 (CPC) — Section 110Transfer of Property Act, 1882 — Section 74

High Courts14 Jul 1927

Ramsewak Sahu and Others Vs Emperor

Patna High Court · AIR 1933 Patna 559

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 66Penal Code, 1860 (IPC) — Section 114, 465

High Courts14 Jul 1927Dismissed

Raj Rani Bari Singhain Vs Jawahir Lal Madan Lal and Others

Allahabad High Court · AIR 1928 All 158 : 108 Ind. Cas. 156

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58

High Courts14 Jul 1927Dismissed

Gopi Nath Vs Mt. Kishni and Others

Allahabad High Court · AIR 1927 All 634

High Courts14 Jul 1927

Ashraf Bibi Vs Mohammed Abdul Raoof and Others

Allahabad High Court · (1927) 07 AHC CK 0011

High Courts13 Jul 1927

Brojo Lal Saha Banikya Vs Budh Nath-Pyari Lal Das

Calcutta High Court · AIR 1928 Cal 148

Contract Act, 1872 — Section 239Negotiable Instruments Act, 1881 (NI) — Section 78(8)

High Courts13 Jul 1927

Raichuddin and Others Vs Mt. Waiz Bibi and Others

Calcutta High Court · AIR 1928 Cal 49

High Courts13 Jul 1927

Sajjad Ahamad Choudhuri and Another Vs Trailakya Nath Choudhuri and Others

Calcutta High Court · AIR 1928 Cal 479

Bengal Tenancy Act, 1885 — Section 105

High Courts13 Jul 1927

Iswari Prashad Sharma and Another Vs Emperor

Calcutta High Court · 105 Ind. Cas. 225

Penal Code, 1860 (IPC) — Section 153A

High Courts13 Jul 1927

Ishwari Prasad Sharma and Another Vs King-Emperor

Calcutta High Court · AIR 1927 Cal 747

Penal Code, 1860 (IPC) — Section 153A