High Courts01 Jul 1927Dismissed
V.E.A.R.M. Firm Vs Maung Ba Kyin
Bombay High Court · (1927) 29 BOMLR 1481
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 63
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 59,166 of 61,517
High Courts01 Jul 1927
Mt. Lachmi Kuar Vs Gajadhar Proshad and Others
Patna High Court · AIR 1927 Patna 393
Criminal Procedure Code, 1898 (CrPC) — Section 145, 146
High Courts01 Jul 1927
Ramchariter Singh Vs Emperor
Patna High Court · AIR 1927 Patna 370
Criminal Procedure Code, 1898 (CrPC) — Section 289(2)Penal Code, 1860 (IPC) — Section 489B, 489C
Privy Council01 Jul 1927
V.E.A.R.M. Firm and another Vs Maung Ba Kyin and another
Privy Council · (1927) AIR(PC) 237
High Courts01 Jul 1927Dismissed
Ganga Narain and Others Vs Manik Lal
Allahabad High Court · AIR 1927 All 727
High Courts30 Jun 1927
Hari Chaitanya Sinha Chowdhury Vs Ramram Sinha Chowdhury and Others
Calcutta High Court · AIR 1928 Cal 164
Probate and Administration Act, 1881 — Section 7
High Courts30 Jun 1927
Rajani Kanta Banerjee and Others Vs Raj Kumari Dasi and Another
Calcutta High Court · AIR 1927 Cal 913
Bengal Tenancy Act, 1885 — Section 85Registration Act, 1908 — Section 17(d)
High Courts29 Jun 1927
Ray Monmotha Nath Mitter Vs Rajeswar Rai Chowdhury and Another
Calcutta High Court · AIR 1928 Cal 315
Civil Procedure Code, 1908 (CPC) — Section 100, 101
High Courts29 Jun 1927
Efari Dasya Vs Podei Dasya
Calcutta High Court · AIR 1928 Cal 307 : 110 Ind. Cas. 283
Succession Act, 1902 — Section 237
High Courts29 Jun 1927Dismissed
Purshottam Yeshwant Acharekar Vs Vishnu Gorathe Dalvi
Bombay High Court · (1927) 29 BOMLR 1332
High Courts29 Jun 1927
Chhanka Dhanuk and Others Vs Emperor
Patna High Court · AIR 1927 Patna 398
Penal Code, 1860 (IPC) — Section 148, 149, 302
High Courts29 Jun 1927
Gendo Uraon and Others Vs Emperor
Patna High Court · AIR 1928 Patna 115
Penal Code, 1860 (IPC) — Section 147, 34, 353
High Courts29 Jun 1927
Tamiz-un-Nissa Bibi Vs Syed Mohammad Husain
Allahabad High Court · AIR 1928 All 127 : 108 Ind. Cas. 462
Civil Procedure Code, 1908 (CPC) — Section 11Civil Procedure Code, 1908 (CPC) — Section 11Civil Procedure Code, 1908 (CPC) — Section 11
High Courts29 Jun 1927
Shyam Lal and Another Vs Sohan Lal and Others
Allahabad High Court · AIR 1928 All 3 : (1928) ILR (All) 290
Transfer of Property Act, 1882 — Section 52
High Courts29 Jun 1927
(Lt. Raja Misra) Kali Charan Vs Bholi Bakhsh and Another
Allahabad High Court · AIR 1927 All 711
Evidence Act, 1872 — Section 115North Western Provinces Tenancy Act, 1901 — Section 57(b)
High Courts28 Jun 1927
Laxmanrao Madhavrao Jahagirdar Vs Shrinivas Lingo Nadgir
Bombay High Court · (1927) 29 BOMLR 1484 : (1927) ILR (Bom) 830
Bombay Hereditary Offices Act, 1874 — Section 25Bombay Revenue Jurisdiction Act, 1876 — Section 4(a)Limitation Act, 1908 — Article 120
High Courts28 Jun 1927
Raj Kumar Dutta Gupta Vs Ramani Mohan Kunda and Another
Calcutta High Court · AIR 1927 Cal 878
Bengal Tenancy Act, 1885 — Section 48
High Courts28 Jun 1927
Radha Mohun Dutt Vs Nripendra Nath Nandy and Others
Calcutta High Court · AIR 1928 Cal 154
Transfer of Property Act, 1882 — Section 3
High Courts28 Jun 1927Allowed
Raja Rajeswara Setupati Vs Muthanan Servai
Bombay High Court · (1927) 29 BOMLR 1400