High Courts16 Jun 1927Dismissed
Manche Anege Akue Vs Manche Kojo Ababio IV
Bombay High Court · (1928) 30 BOMLR 755
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 59,170 of 61,517
High Courts16 Jun 1927
Brindraban Prasad Vs Gopal Saran Narayan Singh
Patna High Court · AIR 1928 Patna 36
Privy Council16 Jun 1927
Manche Anege Akue Vs Manche Kojo Ababio IV
Privy Council · (1927) AIR(PC) 262
Privy Council16 Jun 1927
Andrahennedige Dinohamy and another Vs Wijetunge Liyanapatabendige Balahamy and others
Privy Council · (1927) AIR(PC) 185
High Courts15 Jun 1927
Kumar Birendra Nath Roy Bahadur Vs Tarini Kanta Roy and Another
Calcutta High Court · AIR 1928 Cal 191
Transfer of Property Act, 1882 — Section 95
High Courts15 Jun 1927
Lal Mohan (Saha) Poddar Vs King-Emperor
Calcutta High Court · AIR 1927 Cal 724
Income Tax Act, 1922 — Section 23(2)Income Tax Act, 1961 — Section 37Penal Code, 1860 (IPC) — Section 193, 196, 228
High Courts15 Jun 1927
Victor Justin Walter Vs Marie Josephine Walter
Calcutta High Court · AIR 1928 Cal 600
Guardians and Wards Act, 1890 — Section 17(4)
High Courts15 Jun 1927
Bishen Datt and Another Vs King-Emperor
Allahabad High Court · AIR 1927 All 705 : (1928) ILR (All) 242
Criminal Procedure Code, 1898 (CrPC) — Section 164Evidence Act, 1872 — Section 145Penal Code, 1860 (IPC) — Section 302
High Courts14 Jun 1927
Monmatha Nath Ghose Vs Mt. Luchmi Debi and Others
Calcutta High Court · AIR 1928 Cal 60
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts14 Jun 1927
Monoranjan Mitra Vs Fazlar Rahman and Others
Calcutta High Court · AIR 1927 Cal 925 : 103 Ind. Cas. 823
Provincial Insolvency Act, 1920 — Section 59
High Courts14 Jun 1927
In Re Barhamdeo Singh
Patna High Court · AIR 1928 Patna 102
Criminal Procedure Code, 1898 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 182, 211
High Courts14 Jun 1927
W. Johnston and Others Vs Rameshwar Singh Bahadur
Patna High Court · AIR 1928 Patna 51
Civil Procedure Code, 1908 (CPC) — Section 54, 99
High Courts13 Jun 1927
Damodar Prasad Vs Masudan Singh
Patna High Court · AIR 1928 Patna 85
Court Fees Act, 1870 — Section 19, 5
High Courts10 Jun 1927
Kali Prasad Chaudhury and Another Vs Narayan Prasad and Others
Patna High Court · AIR 1927 Patna 417
Evidence Act, 1872 — Section 114(i)
High Courts09 Jun 1927
Surendra Nath Rath and Others Vs Sambhu Nath Dobey and Others
Calcutta High Court · AIR 1927 Cal 870
Evidence Act, 1872 — Section 90
High Courts09 Jun 1927Disposed Of
Shikar Chand alias Sri Chand Vs Jagmandar Das and Others
Allahabad High Court · (1927) 06 AHC CK 0037
High Courts09 Jun 1927Dismissed
Hukum Chand and Others Vs Sital Prasad and Others
Allahabad High Court · (1927) 06 AHC CK 0034
High Courts09 Jun 1927Allowed
Bohra Kanhaiya Lal and Others Vs Gendo
Allahabad High Court · AIR 1928 All 51 : (1928) ILR (All) 238
Probate and Administration Act, 1881 — Section 83
High Courts09 Jun 1927
Shikar Chand Vs Jagmandar Das and Others
Allahabad High Court · (1927) 06 AHC CK 0010
High Courts08 Jun 1927
Banka Behari Deb Vs Birendra Nath Dutta and Another
Calcutta High Court · AIR 1927 Cal 850 : 103 Ind. Cas. 864
Companies Act, 1956 — Section 4, 4(2)