High Courts01 Jun 1927Dismissed
Sripat Narain Singh and Others Vs Gahbar Rai
Allahabad High Court · (1927) 06 AHC CK 0026
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 59,172 of 61,517
High Courts01 Jun 1927
Ganga Sahai and Another Vs Nihal Singh and Others
Allahabad High Court · (1927) 06 AHC CK 0018
High Courts31 May 1927
Hem Chandra Datta and Others Vs Uma Sadhan Mukhopadhya and Others
Calcutta High Court · AIR 1927 Cal 834 : 103 Ind. Cas. 695
High Courts31 May 1927
Radha Ballabh Guha Vs Panchkari Sil and Another
Calcutta High Court · AIR 1928 Cal 153
Penal Code, 1860 (IPC) — Section 426Provincial Small Cause Courts Act, 1887 — Article 35(ii)
High Courts31 May 1927
Fakir Chand Mondal and Another Vs Daiba Charan Parui and Another
Calcutta High Court · AIR 1927 Cal 904
High Courts31 May 1927
Krishna Chandra Jagti and Others Vs Emperor
Patna High Court · AIR 1927 Patna 302
Criminal Procedure Code, 1898 (CrPC) — Section 497Penal Code, 1860 (IPC) — Section 372, 373
High Courts30 May 1927
Jagathari Saha Vs Medini Mohan Burdhan and Another
Calcutta High Court · AIR 1927 Cal 642
Criminal Procedure Code, 1898 (CrPC) — Section 115
High Courts30 May 1927Dismissed
Carl Franz Adolf Otto Ingenohl Vs Wing On and Company (Shanghai), Ltd.
Bombay High Court · (1928) 30 BOMLR 753
High Courts30 May 1927
Nagendra Nath Sen Vs B. and N.W. Ry. Co. and Another
Patna High Court · AIR 1928 Patna 95
Railways Act, 1890 — Section 71
Privy Council30 May 1927
Carl Franz Adolf Otto Ingenohl Vs Wing On and Co. (Shanghai) Ltd.
Privy Council · (1928) AIR(PC) 83
High Courts27 May 1927
Aswini Kumar Dutta and Others Vs Raj Kumar and Others
Calcutta High Court · AIR 1927 Cal 845 : 103 Ind. Cas. 705
Bengal Tenancy Act, 1885 — Section 153Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90
High Courts27 May 1927Dismissed
Bhagchand Dagdusa Gujrathi Vs The Secretary of State for India
Bombay High Court · (1927) 29 BOMLR 1227 : (1927) ILR (Bom) 725
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts27 May 1927
Ram Das Sahu and Others Vs Chhota Lal Mander and Others
Patna High Court · AIR 1928 Patna 24
Limitation Act, 1963 — Section 22(1)
High Courts27 May 1927
Lakho Tewari Vs Lalit Koeri and Others
Patna High Court · AIR 1927 Patna 403
Chotanagpur Tenancy Act, 1908 — Section 46Evidence Act, 1872 — Section 68
Privy Council27 May 1927
Bhagchand Dagdusa Gujrathi and others Vs Secretary of State for India
Privy Council · (1927) AIR(PC) 176
High Courts27 May 1927Disposed Of
Bohra Sri Ram Vs Jwala Shanker Sahai and Others
Allahabad High Court · AIR 1927 All 775 : (1928) ILR (All) 178
Agra Pre-emption Act, 1922 — Section 1(3)
High Courts27 May 1927Dismissed
Deo Narain Singh and Others Vs Jagat Narain Singh and Others
Allahabad High Court · AIR 1927 All 662 : 103 Ind. Cas. 237
Agra Tenancy Act, 1926 — Section 20
High Courts27 May 1927Dismissed
Naipal Vs Bans Gopal Singh and Another
Allahabad High Court · AIR 1927 All 713 : 103 Ind. Cas. 289
Contract Act, 1872 — Section 69
High Courts27 May 1927
Bank of Upper India Ltd. Vs Fanny Skinner and Others
Allahabad High Court · AIR 1927 All 681 : (1928) ILR (All) 173 : 103 Ind. Cas. 293
Companies Act, 1956 — Section 179, 215