High Courts19 May 1927
Pilcher and Co. Vs Satish Chandar Sinha and Others
Patna High Court · (1927) 05 PAT CK 0010
Evidence Act, 1872 — Section 83, 92, 97
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 59,175 of 61,517
High Courts19 May 1927
Emperor Vs Ghulam Nabi and Others
Patna High Court · 107 Ind. Cas. 835
Arms Act, 1959 — Section 19, 29Evidence Act, 1872 — Section 14, 15, 29, 30Penal Code, 1860 (IPC) — Section 109
High Courts19 May 1927
In Re: Adbud Misser
Patna High Court · AIR 1927 Patna 301
Criminal Procedure Code, 1898 (CrPC) — Section 144, 145
High Courts19 May 1927Dismissed
Bhure and Another Vs Maulvi Habibur Rahman Khan and Another
Allahabad High Court · 103 Ind. Cas. 305
North Western Provinces Tenancy Act, 1901 — Section 160
High Courts19 May 1927Dismissed
Badri Singh and Others Vs Sadaphal Singh and Others
Allahabad High Court · AIR 1928 All 34
High Courts19 May 1927
Ambika Naik Vs Ram Raj Tewari and Others
Allahabad High Court · (1927) 05 AHC CK 0014
High Courts19 May 1927
Bhore and Another Vs Habibur-Rahman Khan and Another
Allahabad High Court · AIR 1927 All 641
High Courts18 May 1927
Suresh Chandra Saha Chowdhury Vs Gobind Nath Saha Chowdhury and Others
Calcutta High Court · AIR 1927 Cal 796 : 103 Ind. Cas. 522
Guardians and Wards Act, 1890 — Section 29
High Courts18 May 1927
Jagdip Singh and Others Vs Firangi Singh and Others
Patna High Court · AIR 1928 Patna 155 : 106 Ind. Cas. 653
Stamp Act, 1899 — Section 36, 61
High Courts17 May 1927
Mt. Rahela Khatun and Others Vs Amburennessa Choudhurani and Others
Calcutta High Court · AIR 1927 Cal 881
High Courts17 May 1927Dismissed
Indar Prasad Vs Jagmohan Das
Bombay High Court · (1927) 29 BOMLR 1154
Oaths Act, 1873 — Section 8, 9
Privy Council17 May 1927
Indar Prasad and another Vs Jagmohan Das and another
Privy Council · (1927) AIR(PC) 165
High Courts17 May 1927
Mohammad Muslim and Others Vs Musammat Mahrania and Others
Allahabad High Court · (1927) 05 AHC CK 0069
High Courts17 May 1927Dismissed
Gordhan Das Vs Husaina and Another
Allahabad High Court · (1927) 05 AHC CK 0063
High Courts17 May 1927Allowed
Gaya Prasad and Another Vs Murlidhar
Allahabad High Court · AIR 1927 All 714 : (1928) ILR (All) 137
Transfer of Property Act, 1882 — Section 53
High Courts17 May 1927Disposed Of
Manohar Singh and Others Vs Sheo Saran
Allahabad High Court · (1927) 05 AHC CK 0022
High Courts17 May 1927
Hasan Ali and Others Vs Lachman Prasad and Others
Allahabad High Court · AIR 1927 All 750 : (1928) ILR (All) 143 : 103 Ind. Cas. 372
Civil Procedure Code, 1908 (CPC) — Section 115